Section 264E(1)(i) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 264E(1)] [Section 264E] [Entire Act]

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;

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