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Bombay High Court

Rina Shriprakash Jaiswal And Another vs The State Of Maharashtra And Others on 26 November, 2019

Bench: Prasanna B. Varale, Anil S. Kilor

                                                                10116.17wp etc
                                    (1)

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

                      WRIT PETITION NO.10116 OF 2017


 Dr. Abhishek s/o Satyawanrao Jadhav                  ..PETITIONER

          VERSUS

 The State of Maharashtra & ors.                      ..RESPONDENTS

 Mr S. B. Patil, Advocate for petitioner;
 Mrs M. A. Deshpande, AGP for respondents/State

                                  WITH
                       WRIT PETITION NO.9893 OF 2017


 Vir Construction                                     ..PETITIONER

          VERSUS

 Collector, Dhule                                     ..RESPONDENTS

 Mr P. P. Chavan, Advocate for petitioner;
 Mr S. G. Sangle, AGP for respondent

                                  WITH
                      WRIT PETITION NO.10554 OF 2017


 Sunandai Builders and Developers                     ..PETITIONER

          VERSUS

 The State of Maharashtra & anr.                      ..RESPONDENTS

 Mr P. P. Chavan, Advocate for petitioner;
 Mr K. N. Lokhande, AGP for respondents

                                  WITH
                      WRIT PETITION NO.10556 OF 2017


 Abhishek Traders                                     ..PETITIONER


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                                                                 10116.17wp etc
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          VERSUS

 The State of Maharashtra & anr.                      ..RESPONDENTS

 Mr P. P. Chavan, Advocate for petitioner;
 Mrs P. V. Diggikar, AGP for respondents

                                  WITH
                      WRIT PETITION NO.11346 OF 2017


 Vir Construction                                     ..PETITIONER

          VERSUS

 The State of Maharashtra & anr.                      ..RESPONDENTS

 Mr P. P. Chavan, Advocate for petitioner;
 Mr S. S. Dande, AGP for respondents

                                  WITH
                      WRIT PETITION NO.15134 OF 2017


 Dr. Mrs. Rina Shriprakash Jaiswal & anr.             ..PETITIONERS

          VERSUS

 The State of Maharashtra & ors.                      ..RESPONDENTS

 Mr Arvind Deshmukh, Advocate for petitioners;
 Mrs M. A. Deshpande, AGP for respondent/State

                                   WITH
                        WRIT PETITION NO.259 OF 2018


 Shri. Ankush Ramdas Waman                            ..PETITIONER

          VERSUS

 The State of Maharashtra & ors.                      ..RESPONDENTS

 Mr R. B. Dhakane, Advocate for petitioner;
 Mr S. P. Sonpawale, AGP for respondent/State



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                                                                  10116.17wp etc
                                    (3)

                               CORAM : PRASANNA B. VARALE
                                              AND
                                      ANIL S. KILOR, JJ.

                                DATE : 26th November, 2019

 ORAL ORDER:

Office objections be removed within a period of two weeks from today, failing which the matters shall stand dismissed without further reference to the Court.

(ANIL S. KILOR, J.) (PRASANNA B. VARALE, J.) sjk ::: Uploaded on - 28/11/2019 ::: Downloaded on - 28/11/2019 22:54:04 :::