Bombay High Court
Rina Shriprakash Jaiswal And Another vs The State Of Maharashtra And Others on 26 November, 2019
Bench: Prasanna B. Varale, Anil S. Kilor
10116.17wp etc
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.10116 OF 2017
Dr. Abhishek s/o Satyawanrao Jadhav ..PETITIONER
VERSUS
The State of Maharashtra & ors. ..RESPONDENTS
Mr S. B. Patil, Advocate for petitioner;
Mrs M. A. Deshpande, AGP for respondents/State
WITH
WRIT PETITION NO.9893 OF 2017
Vir Construction ..PETITIONER
VERSUS
Collector, Dhule ..RESPONDENTS
Mr P. P. Chavan, Advocate for petitioner;
Mr S. G. Sangle, AGP for respondent
WITH
WRIT PETITION NO.10554 OF 2017
Sunandai Builders and Developers ..PETITIONER
VERSUS
The State of Maharashtra & anr. ..RESPONDENTS
Mr P. P. Chavan, Advocate for petitioner;
Mr K. N. Lokhande, AGP for respondents
WITH
WRIT PETITION NO.10556 OF 2017
Abhishek Traders ..PETITIONER
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10116.17wp etc
(2)
VERSUS
The State of Maharashtra & anr. ..RESPONDENTS
Mr P. P. Chavan, Advocate for petitioner;
Mrs P. V. Diggikar, AGP for respondents
WITH
WRIT PETITION NO.11346 OF 2017
Vir Construction ..PETITIONER
VERSUS
The State of Maharashtra & anr. ..RESPONDENTS
Mr P. P. Chavan, Advocate for petitioner;
Mr S. S. Dande, AGP for respondents
WITH
WRIT PETITION NO.15134 OF 2017
Dr. Mrs. Rina Shriprakash Jaiswal & anr. ..PETITIONERS
VERSUS
The State of Maharashtra & ors. ..RESPONDENTS
Mr Arvind Deshmukh, Advocate for petitioners;
Mrs M. A. Deshpande, AGP for respondent/State
WITH
WRIT PETITION NO.259 OF 2018
Shri. Ankush Ramdas Waman ..PETITIONER
VERSUS
The State of Maharashtra & ors. ..RESPONDENTS
Mr R. B. Dhakane, Advocate for petitioner;
Mr S. P. Sonpawale, AGP for respondent/State
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10116.17wp etc
(3)
CORAM : PRASANNA B. VARALE
AND
ANIL S. KILOR, JJ.
DATE : 26th November, 2019
ORAL ORDER:
Office objections be removed within a period of two weeks from today, failing which the matters shall stand dismissed without further reference to the Court.
(ANIL S. KILOR, J.) (PRASANNA B. VARALE, J.) sjk ::: Uploaded on - 28/11/2019 ::: Downloaded on - 28/11/2019 22:54:04 :::