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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(ii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(ii)the degrees, diplomas, certificates and other academic distinctions to be awarded by the Vishwavidyalaya, and the qualifications for the same;