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[Cites 31, Cited by 17]

Patna High Court

Akhauri Bijay Prakash Sinha & Ors vs The State Of Bihar & Ors on 6 January, 2014

Author: R.M. Doshit

Bench: Chief Justice, Ashwani Kumar Singh

       IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.4395 of 2013
===========================================================
1. Akhauri Bijay Prakash Sinha, S/O Late Akhauri Birendra Prakash Sinha, R/O
'Akhaurikunj', Mohalla- Biratpur, P.O.+P.S.- Aurangabad, District- Aurangabad.
2. Binod Kumar, S/O Late Shambhu Saran Singh, R/O 12/D, Manglam Bihar
Colony, Ara Garden, Bailey Road, Patna, P.S.- Rupaspur (Danapur), District-
Patna, at present working as Demonstrator in the Department of Botany, T.P.S.
College, Patna.
3. Narendra Kumar Sinha, S/O Sri Baban Prasad Sinha, R/O CA-42, P.C. Colony,
Kankarbagh, P.S.- Kankarbagh, District- Patna, at present working as Demonstrator
in the Department of Botany, T.P.S. College, Patna
4. Sunil Chandra Singh, S/O Late Satish Chandra Singh, R/O A/20 Sachivalaya
Colony, P.S.- Patrakar Nagar, District- Patna, at present working as Demonstrator
in the Department of Zoology, T.P.S. College, Patna.
5. Sachchida Nand Pandey, S/O Late Hari Nandan Pandey, R/O New Bengali Tola,
Pragati Path, P.S.- Jakanpur, District- Patna, at present working as Demonstrator in
the Department of Physics, T.P.S. College, Patna.
6. Dr. Jitendra Nath Singh, S/O Late Narayan Singh, R/O Gram + Post- Kumhaila,
P.S.- Charpokhari, District- Bhojpur.
7. Vijay Kumar Singh, S/O Late Mohan Singh, R/O Village- Bibipur, P.S.- Fatuha,
District- Patna.
8. Ram Narayan Prasad, S/O Late Dhanushdhari Prasad, R/O Village- Rani Sarai,
P.S.- Bakhtiyarpur, District- Patna.
9. Mahendra Prasad Vidyarthi, S/O Late Nek Lal Singh, R/O Village- Gopkita,
P.S.- Pandarak, District- Patna.
10. Dwarika Yadav, S/O Late Rameshwar Yadav, R/O Village- Prasadon, P.S.-
Aliganj, District- Jamui.
11. Surrender Prasad, S/O Shri Kailash Prasad, R/O Yadav Bhawan, Hakikatpur,
P.S.- Bakthiyarpur, District- Patna.
12. Md. Sharfuddin, S/O Late Abdul Rakiv, R/O Villgae- Chamapur, P.S.-
Bakthiyarpur, District- Patna.
13. Ram Nandan Prasad Rai, S/O Late Ram Khelawan Rai, R/O Village- Tola
Ganga Prasad, P.S.- Mokama, District- Patna.
 Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014

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    14. Ashok Kumar Yadav, S/O Late Parmeshwar Yadav, R/O Village- Soidih, P.S.-
    Sohsarai, District- Nalanda.
    15. Dr. Shyam Kishore Prasad Singh Yadav, S/O Late Narsingh Narayan Singh,
    R/O Village- Dayalchak, P.S.- Pandarak.
    16. Dr. Dinesh Prasad, S/O Late Sukhlal Prasad, R/O Bhikhampur, P.S.- Rupow,
    District- Nawada.
    17. Brajnandan Prasad, S/O Late Dhanush Prasad, R/O Post+P.S.- Bhakhtiyarpur,
    District- Patna.
    18. Ram Dinesh Singh, S/O Late Ghamari Singh, R/O Village- Kumhaila, P.S.-
    Charpokhari, District- Bhojpur.
                                                                       .... ....    Petitioners
                                              Versus
    1. The State of Bihar
    2. The Principal Secretary, Education Department, Government of Bihar, Vikas
    Bhawan, Patna.
    3. The Additional Secretary, Education Department, Government of Bihar, Vikas
    Bhawan, Patna.
    4. The Director, Higher Education, Education Department, Government of Bihar,
    Vikas Bhawan, Patna.
    5. The Vice-Chancellor, Magadh University, Bodh Gaya, District- Gaya.
    6. The Registrar, Magadh University, Bodh Gaya, District- Gaya.
    7. The Finance Officer, Magadh University, Bodh Gaya, District- Gaya.
    8.   The    Principal    Secretary-cum-Legal       Remembrancer,    Law        Department,
    Government of Bihar, Old Secretariat, Patna.
    9. The Law Secretary, Law Department, Government of Bihar, Old Secretariat,
    Patna.
    10. The Principal, T.P.S. College, Patna .
    11. The Principal, S. Sinha College, Aurangabad .
    12. The Principal, Ram Lakhan Singh College, Bakthiyarpur.
                                                                       .... .... Respondents
    ===========================================================
                                               With
                        Civil Writ Jurisdiction Case No. 7644 of 2013
    ====================================================
    1. Dr. Nirmal Kumar Singh, S/O Late Deo Nath Singh, R/O in front of B.D.O.
 Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014

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    Office, Club Road Ara, P.S.- Nawada, District- Bhojpur.
    2. Dr. Durga Prasad Singh, S/O Late Ram Narayan Singh, R/O Deoria Sripalpur,
    P.S.- Koilwar, District- Bhojpur, at present re-designated Demonstrator, A.N.
    College (M.U.), Patna.
    3. Jibay Narayan Mishra, S/O Sukdeo Mishra, R/O Sanskrit Nirmali, P.S. Balua
    Bazar, District-Supaul, at present re-designated Demonstrator, L.N.T. Muzaffarpur
    (B.R.A.U.).
    4. Akhilesh Chandra Singh, S/O Late Chandra Mani Singh, R/O behind R.K.
    Ashram, Kanhauli Bela, P.S.- Bisunpura Muzaffarpur, at present re-designated
    Demonstrator, Samastipur College, Samastipur (L.N.M.U.).
    5. Jai Ram Singh, S/O Late Gobind Singh, R/O Gosain Bagh, Singh Niwas, Station
    Road, P.S.- Kotwali, District- Gaya, at present re-designated Demonstrator, A.M.
    College, Gaya (M.U.).
    6. Dr. Vibha Jha, D/O Late M.N. Jha, R/O H. No. 43A, Ramkrishna Path, North
    S.K. Puri, P.S.- S.K. Puri, Boring Road, Patna at present re-designated
    Demonstrator, A.N. College (M.U.).
    7. Arjun Prasad Singh, S/O Late Rameshwar Pd. Singh, R/O H.N.3, North Patel
    Nagar, East of Road No. 1, P.S.- Patliputra, Patna, at present re-designated
    Demonstrator, A.N. College (M.U.).
    8. Dr. Rama Nand Prasad, S/O Chandeshwar Prasad, R/O Village- Tetrawan, P.S.-
    Manpur, District- Nalanda, at present re-designated Demonstrator, A.N. College
    (M.U.).
    9. Satya Prakash Dayal, S/O Late Singheshwar Dayal, R/O 101, Partima Pushpa
    Apartment, Patel Nagar, P.S.- Shastri Nagar, Patna-23, District- Patna, at present
    re-designated Demonstrator. A.N. College (M.U.).
    10. Md. Nasimuddin Ansari, S/O Late Md. Sarfuddin Ansari, R/O - Alinagar
    Anishabad,     P.S.-   Gardanibagh,       District-   Patna,   at   present   re-designated
    Demonstrator, A.N. College (M.U.).
    11. Sudhir Kumar, S/O Nawal Yadav, R/O - Panra, P.S. and District- Khagaria, at
    present re-designated Demonstrator, A.N. College (M.U.).
    12. Dr. Chandra Mohan Singh, S/O Late Birendra Bahadur Singh, R/O - Chatar
    Babhangawana, P.S.- Barhara, District- Bhojpur, at present re-designated
    Demonstrator, A.N. College (M.U.).
    13. Dr. Ram Binod Pd. Singh, S/O Late Ram Lakhan Singh, R/O Vill.- Raghopur,
    P.S.- Bakhtiyarpur, District- Patna, at present re-designated Demonstrator, A.N.
 Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014

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    College (M.U.)
    14. Dr. Akhilesh Prasad Singh, S/O Raghubansh Singh, R/O Raghubansh Singh,
    Postal Park Binova Path, P.S.- Kankarbagh, District- Patna, at present re-designated
    Demonstrator, A.N. College (M.U.).
    15. Dr. Subhash Kumar Singh, S/O Late Ram Gulam Singh, R/O 1BP.S12 (Geeta
    Subhash Niwas), Ajanta Colony Keshri Nagar, P.S.- Patliputra, District- Patna, at
    present re-designated Demonstrator,A.N. College (M.U.).
    16. Harendra Prasad Singh, S/O Late Maharaj Singh, R/O Deoria Sripalpur, P.S.
    Koilwar, Dsitrict- Bhojpur, at present re-designated Demonstrator, A.N. College
    (M.U.).
    17. Sachidanand Singh, S/O Sri J.N. Singh, R/O Chakeso, P.S.- Mahnar, District-
    Vaishali, at present re-designated Demonstrator, A.N. College (M.U.).
    18. Dr. Surendra Kumar Sinha, S/O Late Rajeshwar Prasad, R/O Kanulal Road
    Mithapur, P.S.- Jakkanpur, District- Patna, at present re-designated Demonstrator
    A.N. College (M.U.)
    19. Surendra Kumar Singh, S/O Sri Jagdish Singh, R/O Gunjadihri, P.S.- Rupsagar,
    District- Buxar, at present re-designated Demonstrator, A.N. College (M.U.).
    20. Dr. Gopal Singh, S/O Late Ram Nath Singh, R/O Rajapur English, P.S.-
    Koilwar, District- Bhojpur, at present re-designated Demonstrator, A.N. College
    (M.U.).
    21. Dr. Narrendra Tiwari, S/O Sri Ram Bachan Tiwari, R/O East Patel Nagar, Road
    No. 6, H.N.-55, P.S.-Shastrinagar, Patna-23, at present re-designated Demonstrator,
    A.N. College (M.U.)
    22. Dr. Sarat Chandra Sinha, S/O Late Shyam Chandra Sinha, R/O Bihar Press
    Babu Bazar, Anishabad, P.S.-Gardanibagh, District- Patna, at present re-designated
    Demonstrator, A.N. College (M.U.).
    23. Ram Niwas Singh, S/O Late Achyuta Nand Singh, R/O Srpalpur, P.S. -Koilwar,
    District- Bhojpur, at present re-designated Demonstrator, A.N. College (M.U.).
    24. Mankeshwar Dayal Maldahiya, S/O P. Dayal Maldahiyar, R/O 201, Satyawati
    Complex, P.S.- Kankarbagh, Main Road, District- Patna, at present re-designated
    Demonstrator, J.

D.W., Patna (M.U.).

25. Samir Kumar Chakrabarti, S/O Late Samar Chakrabarti, R/O 85/L.I.C. Colony, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator, J.D.W., Patna (M.U.).

26. Dr. Madhu Shrivastava, W/O Sitaram Shrivastava, R/O 11, Telegraph Colony, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 5/62 Kidwaipuri, Patna, at present re-designated Demonstrator, J.D.W., Patna (M.U.)

27. Vijay Kishore Singh, S/O Late Sakal Singh, R/O - Sheonath Chand Pur Bela, P.S.-Jakkanpur, District- Patna, at present re-designated Demonstrator, J.D.W., Patna (M.U.).

28. Dr. Sudhir Kumar, S/O Late Shree Singh, R/O - Rupaspur Dhanaut, Patna, at present re-designated Demonstrator, J.D.W., Patna (M.U.)

29. Dr. Heera Pandaya, S/O Late Shobha Kant Panday, R/O Nand Lok Apartment, Q-4D Rajendra Nagar, P.S. -Kadamkuan, Patna-16, District- Patna, at present re- designated Demonstrator, J. N. L., Khagaul (M.U.)

30. Dr. Gajendra Deo Sharma, S/O Sri Purushottam Sharma, R/O Main Road Thana More, P.S.-Danapur Cantt., District- Patna, at present re-designated Demonstrator, J. N. L., Khagaul (M.U.).

31. Dayanand Singh, S/O Late Kameshwar Singh, R/O Srinagar Colony, Sandalpur, Patna, District- Patna, at present re-designated Demonstrator, J. N. L., Khagaul (M.U.)

32. Mithilesh Kumar, S/O Late Ram Nandan Singh, R/O Naubatpur, P.S. Naubatpur, District- Patna, at present re-designated Demonstrator, M.D. Naubatpur, (M.U.)

33. Badya Nath Pandey, S/O Late Sheo Pandey, R/O Vill.-Nisarpura, P.O.- Amarpura, P.S.-Naubatpur, District Patna, at present re-designated Demonstrator, M.D. Naubatpur, (M.U.).

34. Umesh Prasad, S/O Late Rameshwar Prasad Singh, R/O Anand Bihar Colony, Near Mustafabad, P.S.- Rampur, District- Gaya at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

35. Dr. Girish Prasad, S/O Late Jagdish Prasad, R/O Moh.- Ghughari Tand, Malibagicha, P.S.-Civil Lines Gaya, District-Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

36. Dr. Vijay Kumar Sinha, S/O Late Bhola Nath Sinha, R/O Chand Choura (Gobra Par), P.S.- Civil Lines Gaya, District-Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

37. Dr. Durga Yadav, S/O Late Hari Yadav, R/O Moh.+P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

38. S.N. Ahmad, S/O Late Sah Mohammad, R/O Road No. 5, White House Compound, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 6/62

39. S.M. Razi Ahmad, S/O Late Habibur Rahman, R/O- S.S. Colony Near Kareemganj, P.S.- Civil Lines, Gaya, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

40. Ram Charitra Prasad, S/O Late Bisheshwar Prasad, R/O Barki Delha, P.S.- Delha, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

41. Surendra Kumar, S/O Dargahi Lal, R/O Anand Bihar, H/O Dr. Manju Mala, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

42. Krishna Kumar. S/O Ram Pandit Singh, R/O Shastri Nagar, Road No. 2, Jail Press, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

43. Bala Singh, S/O Late Ram Dutta Singh, R/O Harpur Jaminia, Ghajipur, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

44. Ram Kumar Singh, S/O Krishna Murari Singh, R/O Mohan Nagar, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

45. Md. Asadul Haque, S/O Late M.A. Haque, R/O Shibli Colony Main Road, P.S.- Civil Lines Gaya, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

46. Rabindra Prasad Singh, S/O Late Pramod Prasad Singh, R/O Ramchandrapur Ashok Nagar, P.S.-Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

47. Ashok Kumar Singh, S/O Late Indradeo Narayan Singh, R/O Tilha Mahabir Asthan, P.S.-Civil Lines Gaya, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

48. Dr. Raj Kishore Prasad Singh, S/O Late Rabindra Nath Singh, R/O Anand Vihar, A.P. Colony, Mustafabad, P.S.- Rampur, District- Gaya, at present re- designated Demonstrator, Gaya College, Gaya (M.U.).

49. Shambhu Prasad, S/O Late Basudeo Prasad, Anand Vihar, A..P. Colony, Mustafabad, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

50. Ranju Sinha, W/O Late Buxi R.C. Sinha, R/O - 194, Rajendra Path Ramruchi Girls School Gaya, P.S.-Kotwali, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 7/62

51. Dr. Sobodh Kumar Sinha, S/O Late Saudagar Prasad, R/O Moh.- Samir Takiya, P.S.- Kotwali, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

52. Niranjan Singh, S/O Late Madan Prasad Sinha, R/O - Red House Compound Near Survey House, P.S.-Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

53. Bijay Kumar Sinha, S/O Balgobind Prasad, R/O- Tilha Kalibari, P.S.- Civil Lines, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

54. Ashok Kumar, S/O Late Banwari Ram, R/O Ghughari Tarmali Bagicha, Chand Chaura, P.S.-Civil Line Gaya, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

55. Satyendra Kumar Singh, S/O Girish Chandra Singh, R/O Ashok Nagar, P.S. Rampur, District- Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

56. Jay Kumar Prasad, S/O Late Parmeshwar Prasad, R/O Rampur, Near Devi Asthan Jail Road, P.S.-Rampur, District-Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

57. Chanchal Kumar Singh, S/O Umesh Prasad Singh, R/O Ashok Nagar, P.S. Rampur, District-Gaya, at present re-designated Demonstrator, Gaya College, Gaya (M.U.).

58. Brijnandan Prasad Vidyarthi, S/O Late Barhu Prasad, R/O Qumruddin Ganj, Bihar Sharif, District- Nalanda, at present re-designated Demonstrator, Kisan College, Sohsarai (M.U.).

59. Pramod Kumar, S/O Late Narayan Prasad, R/O Bharao, Ramchandrapur, District- Nalanda, at present re-designated Demonstrator, Kisan College, Sohsarai (M.U.).

60. Subodh Prasad, S/O Late Narayan Prasad, R/O Ashanagar, Sohsarai, District- Nalanda, at present re-designated Demonstrator, Kisan College, Sohsarai (M.U.).

61. Arvind Kumar Singh, S/O Late Rajdeo Singh, R/O Village- Hakikatpur, P.S. Bakhtiarpur, District- Patna, at present re-designated Demonstrator, Kisan College, Sohsarai (M.U.).

62. Anil Kumar Singh, S/O Late Sidheshwar Singh, R/O Bheri, P.S.- Bheri, District- Nalanda, at present re-designated Demonstrator, Kisan College, Sohsarai (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 8/62

63. Shobha Kumari, W/O Late Alakhdeo Narayan, R/O Qumruddinganj, Biharsharif, District- Nalanda, at present re-designated Demonstrator, Nalanda Mahila, Nalanda (M.U.).

64. Arun Prasad, S/O Late Ramjee Mahton, R/O Naisarai Pajauaper, Biharsharif, District- Nalanda, at present re-designated Demonstrator, S.P.M. Udantpuri (M.U.).

65. Naresh Chandra Vidyarthi, S/O Sukhdeo Prasad Yadav, R/O Village- Anazpur Sachol, District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

66. Om Prakash Sinha, S/O Ishwar Prasad, R/O Patel Nagar, P.S. and District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

67. Bhagirath Prasad Yadav, S/O Rameshwar Mahto, R/O Village- Harnarayanpur, P.S.- Govindpur, District- Nawada, at present re-designated Demonstrator K.L.S. College, Nawada (M.U.).

68. Arun Kumar, S/O Alakhdeo Singh, R/O Village- Rawaich, P.S.- Bakhtiarpur, District- Patna, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

69. Narendra Prasad, S/O Late Madho Prasad, R/O Patel Nagar, Nalanda Colony, P.S.+ District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

70. Kumar Ramendra Prasad, S/O Rameshwar Sinha, R/O Bhimsen Nagar, Bharuna, Nawada, District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

71. Nawal Kishore Prasad, S/O Parsadi Yadav, R/O Prof. Colony Line Par Mirzapur, Nawada, P.S.+District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

72. Medni Prasad, S/O Shankar Prasad, R/O Bakhari Kunjaila, P.S. and District- Nawada, at present re-designated Demonstrator, K.L.S. College, Nawada (M.U.).

73. Arun Kumar, S/O Late Maheshwar Prasad, R/O Ward No.-7, Lodipur, west of Police Station Bhabua, District-Kaimur, at present re-designated Demonstrator, S. Sinha, Aurangabad (M.U.).

74. Mithilesh Kumar Pandaya, S/O Late Suraj Deo Panday, R/O Rampur Deoria, P.S.- Kutumba, District- Aurangabad, at present re-designated Demonstrator, S. Sinha, Aurangabad (M.U.).

75. Ashok Kumar Singh, S/O Late Sidheshwari Singh, R/O Kaithi Tetrah, Rohtas, at present re-designated Demonstrator S. Sinha, Aurangabad (M.U.). Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 9/62

76. Rajesh Kumar Bariar, S/O Late Jagdish Prasad Bariar, R/O Near Devi Sthan Chitour Nagar, New Area Aurangabad, at present re-designated Demonstrator, S. Sinha, Aurangabad (M.U.).

77. Jawahar Lal, S/O Late Ramawatar Rai, R/O- Sita Bhawan, Jawahar Colony, Road No.-4, Kankarbagh, Postal Park, G.P.O., Patna, at present re-designated Demonstrator, R.K.D., Patna (M.U.).

78. Ram Pravesh Singh, S/O Late Sheo Prasad Singh, R/O Indira Nagar, Road No. 5, Lohiya Nagar, P.S. Kankarbagh, District-Patna, at present re-designated Demonstrator, R.K.D., Patna (M.U.).

79. Jagdish Prasad, S/O Late Sidheshwari Prasad, R/O Sidheshwar Bhawan, Ashok Nagar, Road No. 5, Patna, District- Patna, at present re-designated Demonstrator R.K.D., Patna (M.U.).

80. Raghubir Prasad, S/O Late Sona Rai, R/O Punaichak, P.S.- Shastri Nagar, District- Patna, at present re-designated Demonstrator R.K.D., Patna (M.U.).

81. Manindra Kumar, S/O Late Dharnidhar Singh, R/O - Naya Tola, P.S.- Danapur, District- Patna, at present re-designated Demonstrator R.K.D., Patna (M.U.).

82. Rabindra Ray, S/O Late Adhwan Ram, R/O Narayangarh, Ballia (U.P.), at present re-designated Demonstrator R.K.D., Patna (M.U.).

83. Triloki Nath Singh, S/O Late Ram Narayan Singh, R/O Mahamadpur, Didarganj Kothia, District- Patna, at present re-designated Demonstrator R.K.D., Patna (M.U.).

84. Subhash Prasad, S/O Late Yadu Rai, R/O Nayatola, Madhopur, P.S.- Bakhtiarpur, District-Patna, at present re-designated Demonstrator R.K.D., Patna (M.U.).

85. Sanjay Kumar Singh, S/O Shivendra Narayan Singh, Bahadurpur Bagicha, Rajendra Nagar, Patna, District- Patna, at present re-designated Demonstrator R.P.M. Patna City (M.U.).

86. Lalan Prasad Singh, S/O Late Bhagwan Singh, R/O Mishrawaliya Sakaddi, District- Saran, at present re-designated Demonstrator R.P.M. Patna City (M.U.).

87. Lalan Prasad Singh, S/O Late Matukdhari Singh, R/O 19/224, Janta Flat Lohiya Nagar, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator R.P.M. Patna City (M.U.).

88. Ishwar Dayal Singh, S/O Late Shaukhin Singh, R/O Mithila Colony, P.S. Rajeev Nagar, Near Road No. 14, District- Patna, at present re-designated Demonstrator R.P.M. Patna City (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 10/62

89. Bhagwan Das Mehta, S/O Late Narsingh Mehta, R/O Village- Amir Bigha, P.S.- Kaler, District- Arwal, at present re-designated Demonstrator S.S. Kaler, (M.U.).

90. Kashi Nath Gupta, S/O Late Ghura Prasad Gupta, R/O Sohsa, Sohsa, District- Arwal, at present re-designated Demonstrator S.S. Kaler, (M.U.).

91. Ajay Prasad Lall, S/O Late Bhushan Prasad Lall, R/O Sohsa, Sohsa, District- Arwal, at present re-designated Demonstrator S.S. Kaler, (M.U.).

92. Jawahar Lal, S/O Ram Nagina Singh, R/O Village-Durgapur, P.S.-Kaler, District- Arwal, at present re-designated Demonstrator S.S. Kaler, (M.U.).

93. Vishnu Shankar Pathak, S/O Dina Nath Pathak, R/O Kesri Nagar, Patna, District-Patna, at present re-designated Demonstrator, S.S. Kaler, (M.U.).

94. Vijay Kumar, S/O Late Chandra Mani Prasad Singh, R/O Shivpuri Colony, Road No.-4, Tekari Hill Road, Gaya, District- Gaya, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

95. Deo Swarup Singh, S/O Late Gauri Shankar Singh, R/O P.N.B. Colony, Mustafabad, Gaya, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

96. Anil Kumar Sinha, S/O Gauri Shankar Prasad, Department of Psychology, S.S. College Jahanabad, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

97. Anil Kumar, S/O Gopal Sharan Singh, Department of Psychology, S.S. College Jahanabad, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

98. Sunil Kumar, S/O Umesh Singh, R/O - East Gandhi Maidan, Near Old Hume Pipe Factory, Jahanabad, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

99. Sunil Kumar Singh, S/O Kauleshwar Prasad Sing,h R/O Hatiya, P.S.- Sherghati, District- Gaya, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

100. Moti Lal, S/O Sakhi Chandra Mahto, R/O Kusmani, P.S.- Riga, District- Sitamarhi, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

101. Dr. Ashok Kumar Singh, S/O Late Shyam Prasad Singh, R/O Kiran Kunj, Pathak Tola, Main Road, Jehanabad, at present re-designated Demonstrator S.S. Jahanabad (M.U.).

102. Dr. Sharad Kumar, S/O Sri Brajnandan Pd. Yadav, R/O Guruchak, P.S. Hasua, District- Nawada, at present re-designated Demonstrator, Commerce College, Patna (M.U.)

103. Dr. Raish Singh, S/O Late Mangeshwar Singh, R/O Painpur Wazirpur, P.S. Bikram, District- Patna, at present re-designated Demonstrator, Commerce College, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 11/62 Patna (M.U.)

104. Sadanand Yadav, S/O Late Mukteshwar Pd. Yadav, R/O Danda Bazar, Bhagalpur, District- Bhagalpur, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

105. Deepak Prasad, S/O Late C.S. Yadav, R/O P.C. Colony, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

106. Mahesh Prasad, S/O Late Ram Deo Prasad, R/O Suhai, P.S.- Dumra, District- Sitamarhi, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

107. Sushil Kumar Ojha, S/O Late Babu Nandan Ojha, R/O 208, Rameshwaram Apartment, Bhooth Nath Road, P.S.- Kankarbagh, District- Patna, at present re- designated Demonstrator, Commerce College, Patna (M.U.).

108. Amresh Kumar Sinha, S/O Jagdish Kumar Sinha, R/O Chandra Path Kali Mandir Road, Hanuman Nagar, Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

109. Devendra Kumar, S/O Late Amrit Prasad, R/O Sanatan Co-Operative Colony, North Nikung-11 B, Bahadurpur, Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

110. Vijaya Rani Agrawal, W/O Late R.M. Das, R/O Rajendra Niketan, Jamal Road, at and District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

111. Ajay Kumar, S/O Ram Autar Prasad, R/O North Mandiri, P.S.- G.P.O., District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

112. Hasinussahar, S/O M.F. Bari R/O Samanpura, B.V. College, P.S. Airport, District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

113. Ajay Kumar Sinha, S/O Late Arun Kumar Sinha, R/O Kashinath Lane, East Lohanipur, P.S. Kadamkuan, District-Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

114. Rabindra Prasad Singh, S/O Bibhuti Singh, R/O Prasad Apartment, Hanuman Nagar, P.S.- Patrakar Nagar, District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

115. Dr. Surendra Kumar, S/O Harkha Prasad, R/O Hanuman Nagar, Qr. No. Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 12/62 15/B8, Lohiya Nagar, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator, Commerce College, Patna (M.U.).

116. Dr. Ram Sewak Singh, S/O Late Kailash Singh, R/O Ghatera, P.S.- Gurua, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

117. Md. Shabbir, S/O Md. Zobair, R/O- White House Compound, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

118. Dr. Sheo Kumar Yadav, S/O Jitan Yadav, R/O - Turikala, Zindapur, Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

119. Dr. Ashok Kumar, S/O Late Ambika Prasad Seth, R/O Police Line Road, P.H.D. Office, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

120. Dr. Rajmani Prasad Sinha, S/O Sonu Singh, R/O Bapunagar, Bhalua, P.S. Bodh Gaya, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

121. Dr. Jitendra Kumar Prasad Sinha, S/O Late Sheonandan Prasad, R/O Sawitri Bhawan, Maharani Road, Near Mahavir Asthan, P.S.- Kotwali, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

122. Dr. N.C. Bhattacharjee, S/O Late Kumud Nath Bhattacharjee, R/O Anu Ranu Dham, Samir Takiya, P.S. Civil Lines, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

123. Dr. Subha Pathak, W/O Dr. Murari Pathak, R/O F.-102/C Saket Vihar, Apartment, Khajpura, Patna, at present re-designated Demonstrator P.G. Gaya (M.U.).

124. Khalid Ahmad, S/O Late S. Quamar Ahmad, R/O- Road No. 1, White House Compound, P.S. Rampur, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

125. Dr. Sanjeev Kumar, S/O B.N.P. Yadav, R/O- New Colony Dandibagh, Chand Choura, P.S.- Civil Line, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

126. Dr. Gopal Prasad, S/O Late Parmeshwar Singh, R/O Murli Hill Gaya (R.S.), P.S.- Kotwali, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

127. Nand Kishore Singh, S/O Suresh Singh, R/O Magadh Colony, Road No.-3 Chandauti, P.S. Magadh Medical College, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 13/62

128. Dr. Narendra Kumar Chand, S/O Ram Kailash Chand, R/O Ekauni, P.S.- Dumraon, District- Buxar, at present re-designated Demonstrator P.G. Gaya (M.U.).

129. Dr. Arvind Kumar Sharma, S/O Late Ram Prasad Sharma, R/O Moriaghat, Rangbahadur Road, P.S. Kotwali, District- Gaya, at present re-designated Demonstrator P.G. Gaya (M.U.).

130. Arvind Kumar, S/O Late Ramdahin Singh, R/O- 7B/11, Indrapuri Keshri Nagar, P.S.- Patliputra, District- Patna, at present re-designated Demonstrator P.G. Gaya (M.U.).

131. Bimla Pathak, W/O Murari Pathak, R/O F-102/B, Dewashraya Apartment, Bhikhana Pahari, Patna, District- Patna, at present re-designated Demonstrator P.G. Gaya (M.U.).

132. Shreekant Prasad, S/O Late Sudarshan Prasad, R/O Lakhibag, Buniadganj, P.S. Muffasil, District-Gaya, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

133. Balkeshwar Prasad Verma, S/O Late Sukhu Prasad Verma, R/O Sugaon, P.S. Sugaon, District-Jehanabad, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

134. Bir Bahadur Singh, S/O Late Dina Nath Singh, R/O Baligoh Ayer, P.S.- Jagdishpur, Ditrict- Bhojpur, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

135. Ganesh Prasad Singh, S/O Late Mukh Deo Singh, R/O Sidharth Puri Colony, P.S. Muffasil, Manpur, Gaya, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

136. Baijnath Singh, S/O Late Jaimangal Singh, R/O- Benipur, P.S. Kurtha, District- Arwal, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

137. Dr. Akhilesh Prasad, S/O Late Rameshwar Prasad, R/O Nehalpur Parasbigha, District- Jehanabad, at present re-designated Demonstrator J.J. College, Gaya (M.U.).

138. Ramesh Chandra Kumar, S/O Late Chandeshwar Prasad, R/O Ramchandra Pur Mangla Asthan, P.S. Laheri, District- Anlanda, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

139. Ram Anugrah Prasad, S/O Late Sundar Singh, R/O Pandarakh, P.S. Barh, District-Patna, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 14/62

140. Vipendra Kumar Sinha, S/O Late Surendra Kumar Singh, R/O Sohdih, P.S. Sohsarai, District- Nalanda, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

141. Uday Kumar Singh, S/O Bisheshwar Prasad Singh, R/O Village- Mansabigha, P.S.- Tandwa, District- Aurangabad, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

142. Siv Kumar Sinha, S/O Late Chandra Dhari Singh, R/O Village- Mora Talab, P.S.- Rahui, District-Nalanda, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

143. Mithilesh Kumar Mishra, S/O Late Bindeshwari Das, R/O - Dhaneshwar Ghat Kilapar, P.S. Biharsharif, District- Nalanda, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

144. Deo Pujan Sao, S/O Radhika Sao, R/O Maheshwari Gali Mahendru, P.S. Sultanganj, District-Patna, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

145. Binay Kumar, S/O Hari Bansh Narayan Singh, R/O Dhirachak Anishabad, P.S. Gardanibagh, District-Patna, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

146. Roshan Lal Mehta, S/O Late Rabbi Prasad Mehta, R/O Shyam, P.S.- Gwalpara, District- Madhepura, at present re-designated Demonstrator Nalanda College, Biharsharif (M.U.).

147. Brahmdeo Singh, S/O Late Ram Niranjan Singh, R/O Rajendra Singh, Station Road, Near P.N.B., P.S.- Barh, District- Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

148. Pradip Kumar Gupta, S/O Late Ram Das Sao, R/O Punchmahalla, Jehanabad, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

149. Arjun Prasad Singh, S/O Late Ran Jatan Singh, R/O - Rupas, P.S.- Athamalgola, District-Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

150. Dr. Kundan Prasad, S/O Late Rameshwar Prasad, R/O Professor Colony, Dhelwa Gosai, P.S. Barh, District-Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

151. Dr. Anuj Kumar, S/O Late Arjun Singh, R/O Fakharpur, P.S.- Arwal, District- Arwal, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

152. Raj Kumar, S/O Late Kedar Nath Pandit, R/O- Nilamigali, Ward No.-12, P.S. Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 15/62 Barh, District-Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

153. Onkar Nath, S/O Late Bisheshwar Singh, R/O - Nadha Kachchiyawan, P.S.- Hilsa, District-Nalanda, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

154. Umesh Prasad, S/O Late Chhotu Mahto, R/O Panchshil Nagar, Ward No.-8, P.S.- Barh, District- Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

155. Sanjay Kumar Singh, S/O Late Kameshwar Prasad Singh, R/O- Back of Savera Cinema, P.S. Barh, District- Patna, at present re-designated Demonstrator, A.N.S. Barh (M.U.).

156. Dr. Surendra Kumar Singh, S/O Late Ramrup Singh, R/O Gandhi Kuttir Lane- 1, Salimpur Ahra, P.S.- Kadamkuan, District-Patna, at present re-designated Demonstrator, S.M.D. Punpun (M.U.).

157. Om Prakash Sinha, S/O Late Hardeo Singh, R/O - Chiniya Bela, P.S.- Punpun, District- Patna, at present re-designated Demonstrator, S.M.D. Punpun (M.U.).

158. Brind Kumar Singh, S/O Ram Narain Sinha, R/O - Near Santosh Pustak Sadan, P.S. Punpun, District-Patna, at present re-designated Demonstrator, S.M.D. Punpun (M.U.).

159. Shyam Deo Prasad, S/O Late Janki Singh, R/O- West Jaiprakash Nagar, P.S. G.P.O. Jakkanpur, District- Patna, at present re-designated Demonstrator, S.M.D. Punpun (M.U.).

160. Jitendra Kumar Sinha, S/O Late Ram Nandan Prasad, R/O Deodharpur, P.S.- Tekari, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

161. Siyanand Singh, S/O Late Ram Kripal Singh, R/O Chaita Harhi, P.S. Makhdumpur, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

162. Chandrma Singh, S/O Late Shyam Sundar Singh, R/O Kashwan Aranda, P.S.- Obra, District- Aurangabad, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

163. Md. Anwarul Hasan Ansari, S/O Md. Ismail Ansari, R/O Deodharpur, P.S. Tekari, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

164. Shyam Sundar Prasad, S/O Late Ram Nath Prasad, R/O Rikabganj, P.S. Tekari, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 16/62 (M.U.).

165. Brahmdeo Prasad Yadav, S/O Late Dhanushdhari Yadav, R/O Kusheta Ur Bishunpur, P.S.- Alipur, District- Gaya - at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

166. Arun Kumar Anil, S/O Late Ambika Singh, R/O Chhawani, P.S. Tekari, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

167. Muni Lal Prasad, S/O Late Raghu Prasad, R/O Jagdishpur Mandil, P.S. Parasbigha, District- Jehanabad, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

168. Ram Dhyan Singh, S/O Late Bachu Narayan Singh, R/O Rakhibag, P.S. Manpur, District- Gaya, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

169. Arjun Singh, S/O Ram Sagar Singh, R/O Akauna, P.S.- Goh, District- Aurangabad, at present re-designated Demonstrator, S.N. Sinha, Tikari (M.U.).

170. Amar Kant Singh, S/O Late Parmatma Singh, R/O Surya Mandir Talab,- Hilsa, District- Nalanda, at present re-designated Demonstrator, S.U. Hilsa (M.U.).

171. Sri Krishna Nandan Singh, S/O Late Ram Pyare Singh, R/O Shivpuri Colony, Patel Nagar, P.S. Hilsa, District- Nalanda at present re-designated Demonstrator, S.U. Hilsa (M.U.).

172. Sri Braj Kishore Prasad, S/O Sri Mahabir Prasad, R/O Maksudpur, P.S.- Sahajahanpur, District- Patna, at present re-designated Demonstrator, S.U. Hilsa (M.U.).

173. Sri Jay Prakash Narayan Lal, S/O Late Kameshwar Prasad, R/O Kazi Bazar, P.S.- Hilsa, District-Nalanda, at present re-designated Demonstrator, S.U. Hilsa (M.U.).

174. Sri Yogendra Kumar Singh, S/O Sri Ram Lakhan Singh, R/O Sahiya, P.S.- Wazirganj, District- Gaya, at present re-designated Demonstrator, S.U. Hilsa (M.U.).

175. Dr. Birendra Kumar Singh, S/O Late Ram Bans Singh, R/O Near T.O.P. No.-1 Uttar, District- Jehanabad, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

176. Shambhu Singh, S/O Late Awadhesh Singh, R/O Jafra Khaira, P.S. Ven, District- Nalanda, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

177. Nand Kumar Singh, S/O Late Bhagwan Singh, R/O Jalwaiya Aganoor, P.S. Kaler, District- Arwal, at present re-designated Demonstrator, S.N.S. Jehanabad Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 17/62 (M.U.).

178. Satyendra Kumar Singh, S/O Late Ram Karan Singh, R/O Kalpa, Jehanabad, District- Jehanabad, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

179. Prakash Chandra Sinha, S/O Nagendra Nath Sinha, R/O Near Kalibari Temple Sahmir Takiya Road, P.S. Civil Line, District- Gaya, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

180. Subash Chandra Sinha, S/O Nagendra Nath Sinha, R/O 12A, P.C. Colony, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator, S.N.S. College Jehanabad (M.U.).

181. Arvind Kumar, S/O Late Ram Lakhan Singh, R/O Vindhyavasini Nagar, Near Sonali Petrol Pump, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

182. Datta Sujan Kumar, S/O Late Chinta Haran Datta, R/O House No.-93, A.P. Colony, P.S.- Rampur, District- Gaya, at present re-designated Demonstrator, S.N.S. Jehanabad (M.U.).

183. Ashok Kumar, S/O Late Ramjee Prasad, R/O Kutlupur Bisai Bigha, P.S.- Parwalpur, District- Nalanda, at present re-designated Demonstrator, R.R.S.Mokama (M.U.).

184. Ambika Prasad, S/O Late Bachan Mahto, R/O Village- Pangree, P.S. Warisaliganj, District- Nawada, at present re-designated Demonstrator, R.R.S.Mokama (M.U.).

185. Lalan Kumar, S/O Late Ram Ratan Singh, R/O Shankarwar Tola, Ward No. 14, P.S. Mokama, District- Patna at present re-designated Demonstrator, R.R.S.Mokama (M.U.).

186. Ashok Kumar, S/O Late Ram Bachan Prasad Singh, R/O Sanatn Bigha Bansdih, District- Nalanda, at present re-designated Demonstrator R.R.S. Mokama (M.U).

187. Pramod Narayan Singh, S/O Mahendra Sinha, R/O Shankarwar Tola, Ward No. 16, P.S. Mokama, District- Patna, at present re-designated Demonstrator R.R.S. Mokama (M.U).

188. Naendra Prasad Sinha, S/O Late Hardeo Sinha, R/O Shankarwar Tola, Ward No. 16, P.S. Mokama, District- Patna, at present re-designated Demonstrator R.R.S. Mokama (M.U).

189. Ram Sagar Singh, S/O Late Siya Ram Singh, R/O Ward No. 16, P.S. Mokama, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 18/62 District- Patna, at present re-designated Demonstrator R.R.S. Mokama (M.U).

190. Kailash Prasad, S/O Late Hari Charan Prasad, R/O Rambag Ekdanga, P.S. Belchi, District- Patna, at present re-designated Demonstrator, R.L.S.Y. Bakhtiarpur (M.U.).

191. Nirmala Singh, W/O Bishwanath Singh, R/O- West Shastri Nagar, Road No.- 9, Gaya, District- Gaya, at present re-designated Demonstrator, G.B.M. Gaya (M.U.).

192. Anjum Ara, W/O Asrarul Haque, R/O House No.-644, New Colony, New Karimganj, Gaya, Dist.- Gaya, at present re-designated Demonstrator, G.B.M. Gaya (M.U.).

193. Sushma Sinha, W/O Ram Prasad Singh, R/O - New Colony, Kali Bari, Samir Takiya, P.S. Civil Line, District- Gaya, at present re-designated Demonstrator, G.B.M. Gaya (M.U.).

194. Dr. Manju Prasad, W/O Janak Prasad, R/O West Shastri Nagar, Road No. 11, Gaya, Dist.- Gaya, at present re-designated Demonstrator, G.B.M. Gaya (M.U.).

195. Nuzhat Jahan, W/O Abdul Manan R/O House No.- 796, New Colony, New Karimganj, District- Gaya, at present re-designated Demonstrator, G.B.M. Gaya (M.U.).

196. Munna Prasad Gupta, S/O Late Murari Prasad Gupta, R/O Main Road Mahabir Asthan, P.S. Danapur, District- Patna, at present re-designated Demonstrator, B.S. Dinapur (M.U.).

197. Ashok Kumar Sinha, S/O Late R.K. Lal R/O Bhabua, District- Kaimur, at present re-designated Demonstrator, B.S. Dinapur (M.U.).

198. Kundan Kumar Singh, S/O Late Lal Bahadur Singh, R/O Koilwar, P.S. Koilwar, District- Bhojpur, at present re-designated Demonstrator, B.S. Dinapur (M.U.).

199. Jagdish Prasad Yadav, S/O Late Ram Dayal Roy, R/O Tarachak, P.S. Danpur Cantt., District- Patna, at present re-designated Demonstrator, B.S. Dinapur (M.U.).

200. Kameshwar Prasad, S/O Late Radha Prasad, R/O- Ayer, P.S. Jagdishpur, District- Bhojpur, at present re-designated Demonstrator, G.J. Rambagh, Bihta (M.U.).

201. Yogendra Sharma, S/O Late Ram Kishor Singh, R/O Daudpur, Siduri, District- Aurangabad, at present re-designated Demonstrator, G.J. Rambagh, Bihta (M.U.).

202. Ramanuj Singh, S/O Late Brijnandan Singh, R/O Nagar Bihta Lai, District- Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 19/62 Patna, at present re-designated Demonstrator, G.J. Rambagh, Bihta (M.U.).

203. Brajendra Kumar Singh, S/O Late Gopal Singh, R/O New Area Bisar Tank Gopal Niwas, Civil Line, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

204. Ashok Kumar Singh, S/O Late Chandra Mani Pd. Singh, R/O Kendui, A.N. Magadh, P.S. Medical College, Gaya, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

205. Dr. Quaisar Ahmad, S/O late Habib Ahmad, R/O Shantibagh Near Sidha Dairy, New Karimganj, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

206. Indra Pal Singh, S/O Late Sita Ram Singh, R/O - LIG-7 Housing Board Colony, Near Asha Singh More, Dist.- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

207. Narmadeshwar Pandey, S/O Late Krishnadeo Pandey, R/O Sita Ram Bhawan, Nutan Nagar, Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

208. Maheshwar Singh, S/O Late Jagpratap Singh, R/O Bodhi Bigha, Dumaria, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

209. Pradeep Kumar Chaudhary, S/O Late Nand Gopal Chaudhary, R/O Head Post Office, G.B. Road Gaya, District-Gaya at present re-designated Demonstrator, A.M. Gaya (M.U.).

210. Vikash Pratap Singh, S/O Uday Pratap Singh, R/O Pita Maheshwar Road, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

211. Md. Firoz Ansari, S/O Late Reyasat Hussain, R/O Milki Mohala Arah, District- Bhojpur, at present re-designated Demonstrator, A.M. Gaya (M.U.).

212. Kameshwar Mishra, S/O Sheo Nandan Mishra, R/O South Gate Civil Line, District- Gaya, at present re-designated Demonstrator, A.M. Gaya (M.U.).

213. Meera Kumari, W/O Late Sukhi Narayan Singh, R/O Jagat Narayan Road, P.S.- Kadamkuan, District- Patna, at present re-designated Demonstrator, Arvind Mahila Patna (M.U.).

214. Indu Bhushan Sharma, S/O Tipan Prasad Singh, R/O Korra, P.S. Bikram, District- Patna, at present re-designated Demonstrator, M.M. Bikram (M.U.).

215. Sunil Kumar Sinha, S/O Late Koleshwar Prasad, R/O Diwan Mohala, Patori Bag, Patna City, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

216. Ashwini Kumar Jha., S/O Late Umesh Chandra Jha, R/O Ashok Nagar, Road Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 20/62 No.-5, P.S.- Kankarbagh, District- Patna, at present re-designated Demonstrator Ganga Devi Mahila (M.U.).

217. Shivendra Prasad, S/O Radhe Shyam Prasad, R/O Shivnandan Kutir Adarsh Colony, Road No.-1, Khemnichak, New Jaganpura, Patna, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

218. Basant Kumar Rai, S/O Late Sheo Pujan Rai, R/O Sonpurdham, P.S. Sonpur, Chapra, District- Saran, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

219. Ranjana Narayan,. W/O Aditya Narayan. R/O F/23, P.C. Colony, P.S. Kankarbagh, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

220. Padma Wati, W/O Murli Manohar, R/O Kadam Kuan, Lohanipur West, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

221. Rabindra Kumar Singh, S/O Ram Nandan Singh, R/O Bari Alawalpur, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

222. Mithilesh Kumar Verma, S/O Late Rameshwar Prasad, R/O Noorsarai, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

223. Satish Kumar Sinha, S/O Late Mahendra Prasad, R/O Arya Kumar Road, Machhua Toli, Anup Nagar Lane Patna, District- Patna, at present re-designated Demonstrator, Ganga Devi Mahila (M.U.).

224. Nawal Kishore, S/O Banaras Singh, R/O Sultanpur, Middle Sultanpur, West, District- Samastipur, at present re-designated Demonstrator, K.S.M. Aurangabad (M.U.).

225. Ram Pukar Singh, S/O Nawal Kishore Singh, R/O Karpir Takiya Karpi, P.S. Khizersarai, District- Gaya, at present re-designated Demonstrator, K.S.M. Aurangabad (M.U.).

226. Krishna Kumar Singh, S/O Ram Raj Singh, R/O Urdina, P.S. Barun, District- Aurangabad, at present re-designated Demonstrator, K.S.M. Aurangabad (M.U.).

227. Arun Kumar Singh, S/O Tej Pratap Singh, R/O Saidpur Duamri, Dist.- Patna, at present re-designated Demonstrator, S.G.G.S. Patna City (M.U.).

228. Dr. Awadhesh Kumar Singh, S/O Manager Singh, R/O Beside Durga Studio Ashok Raj Path, Main Road Gurhatta, Patna City, District- Patna, at present re- designated Demonstrator, S.G.G.S. Patna City (M.U.).

229. Surendra Kumar, S/O Ram Prit Singh, R/O Nagla Main Road Malsalami, Patna City, District- Patna, at present re-designated Demonstrator, S.G.G.S. Patna Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 21/62 City (M.U.).

230. Dwarika Nath, S/O Late Sheo Nandan Prasad, R/O Bumuar Mohanpur, District- Gaya, at present re-designated Demonstrator, S.G.G.S. Patna City (M.U.).

231. Dr. Ramkrit Yadav, S/O Peman Yadav, R/O Ghorwadih Kachaudi, Sherghati, Dobhi, District- Gaya, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

232. Ramashish Kumar Singh, S/O Late Ganesh Singh, R/O Naduara Fulwaria, Baheri, P.S.- Gurua, District- Gaya, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

233. Dhirendra Singh, S/O Late Mundrika Narayan Singh, R/O Palakia, P.S.- Sherghati, District- Gaya, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

234. Deonandan Yadav, S/O Kheman Yadav, R/O Sriram Bigha, P.S.- Gurua, District- Gaya, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

235. Binod Kumar, S/O Late Kamala Prasad Singh, R/O Kalibadi, New Colony, Gaya, Dist.- Gaya, at present re-designated Demonstrator, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

236. Ram Sakal Singh, S/O Late Ramchandra Singh, R/O Bengahi Mungiya, P.S. Tandwa, District- Aurangabad, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

237. Raghubansh Kumar Singh, S/O Late Janakdeo Singh, R/O Piprora, Piprora Madanpur, District- Aurangabad, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

238. Rameshwar Mishra, S/O Ram Kripal Mishra, R/O Bakrour, P.S. Bodh Gaya, District- Gaya, at present re-designated Demonstrator, S.M..S.G. Sherghati (M.U.).

239. Deedar Bakht, S/O Bedar Bakht, R/O Mirza Dost Mohammad Lane, Makhlautganj, Gaya, District- Gaya, at present re-designated Demonstrator, M.G. Gaya (M.U.).

240. Dr. Khurshid Anwar, S/O Abdul Hafiz, R/O - 14, Bari Road, Gaya, District- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

241. Syed Ahmad Quadri, S/O S. Badruddin R/O - 7, New Karimganj, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

242. Sunil Kumar, S/O Ganesh Das, R/O Sheopuri Anisabad, P.S. Gardanibagh, District-Patna, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

243. Prem Ballabh Kumar, S/O Ramdeo Singh, R/O -1/87 Housing Board, Civil Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 22/62 Line, Gaya, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

244. Md. Wasique Khan, S/O Abdul Qaiyum Khan, R/O Mill Gali Old Karimganj, P.S. Civil Line, District- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

245. S. Nayyer Sharfuddin, S/O S. Shafuddin Ahmad, R/O Noor Compound, Opposite Civil Line Gaya, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

246. Md. Shahid Ibrar, S/O Mohammad Ibrahim, R/O K.B. House, Panchayati Akhara, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

247. A.M. Karimi, S/O Abdul Khalique, R/O Darul Khair Millat Colony, Bari Road, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

248. Md. Rehanul Haque, S/O Rashidul Haque, R/O - Enayat Colony, Bari Road, P.S. Kotwali, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

249. Masood Manzer, S/O S. Abdul Sadood, R/O Faqir Tola, G.B. Road, P.S. Kotwali, Dist.-Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

250. Md. Ayaz Ahmad, S/O Reyazur Rehman, R/O K.B. House, Panchayati Akhara, Gaya, District- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

251. Md. Taqui Haider, S/O Shaib Ahmad, R/O Chakand Bazar, District- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

252. Abdul Kalam, S/O Abdul Qkarim, R/O Bazaza Road Gaya, Dist.-Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

253. Dr. Nasreen Tara, W/O Syed Sadrul Haque, R/O Railway Inspector Colony, Qr. No. 566A, Gaya, Dist.- Gaya, at present posted as re-designated Demonstrator, M.G. Gaya (M.U.).

254. Satyendra Prasad Singh, S/O Late Ramdeo Singh, R/O New Area Zora Mandir, Dehri On Sone, District- Rohtas, at present posted as re-designated Demonstrator, J.L.N. Dehri On Sone (V.K.S.U.).

255. Lal Babu Singh, S/O Late Chetan Singh, R/O New Area Dehri On Sone, Dist.- Rohtas, at present posted as re-designated Demonstrator, J.L.N. Dehri On Sone Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 23/62 (V.K.S.U.).

256. Chandra Moulesh Kumar, S/O Late Sadhu Sharan Prasad, R/O Professor Colony, Ward No.-4, Bhabua, Dist.- Kaimur, at present posted as re-designated Demonstrator, J.L.N. Dehri On Sone (V.K.S.U.).

257. Dr. Surendra Kumar Baluni, S/O Late Durga Prasad Baluni, R/O Atardah Ramna, P.S. Sadar, District- Muzaffarpur, at present posted as re-designated Demonstrator, L.N.T. Muzaffarpur (B.R.A.U.).

258. Gita Kumar, S/O Late Shivnandan Singh, R/O Naya Tola Kalam Bagh Road, P.S. Kazi Mohammadpur, District- Muzaffarpur, at present posted as re-designated Demonstrator, L.N.T. Muzaffarpur (B.R.A.U.).

259. Dr. Ram Siyawer Sinha, S/O Late Sukhram Sinha, R/O Basant Patti, P.S. Purnahia, Dstrict- Sheohar, at present posted as re-designated Demonstrator, R.S.S. Sitamarhi (B.R.A.U.).

260. Dr. Umesh Prasad Singh, S/O Dr. Jugal Pd. Singh, R/O Brahampura Pokhar, M.I.T., Dist.- Muzaffarpur, at present posted as re-designated Demonstrator, University Department (B.R.A.U.).

261. Dr. Ravindra Kumar, S/O Tapeshwar Thakur, R/O Behind Sanjay Cinema, P.S.- Brahmpura, Dist.- Muzaffarpur, at present posted as re-designated Demonstrator, University Department (B.R.A.U.).

262. Ashok Kumar Singh, S/O Late Hari Nandan Prasad Singh, R/O Sari, P.S. Waris Nagar, District- Samastipur, at present posted as re-designated Demonstrator, S.R.K. Goenka Sitamarhi (B.R.A.U.).

263. Brijendra Prasad Singh, S/O Digamber Prasad Singh, R/O Rewasi Niwas Goshala Road, Ward No.-4, Dist.- Sitamarhi, at present posted as re-designated Demonstrator, K.C.T.C. Raxaul (B.R.A.U.).

264. Jagdish Prasad Yadav, S/O Raman Ray, R/O Sathoura Jhajharu, Dist.- East Champaran, at present posted as re designated Demonstrator, K.C.T.C. Raxaul (B.R.A.U.).

265. Rajendra Pratap Singh, S/O Late Ram Lagan Singh, R/O Barwa Kala Jhajhara, P.S. Ghorasahan, District- East Champaran, at present posted as re designated Demonstrator, J.L.N.M. Gho (B.R.A.U.).

266. Ramdhani Prasad Yadav, S/O Late Jangbahadur Yadav, R/O Langri Bastha Mainatand, District- West Champaran, at present posted as re designated Demonstrator, R.L.S.Y., Bettiah (B.R.A.U.).

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267. Arjun Yadav, S/O Late Bhagloo Yadav, R/O Pariahi Simaria Ghat, Barauni, District- Begusarai, at present posted as re-designated Demonstrator, R.L.S.Y. Bettiah (B.R.A.U.).

268. Binay Chandra Choudhary, S/O Late Lalita Prasad Chaudhary, R/O - Professor Colony Near, R.L.S.Y. College, Bettiah, Dist.- West Champaran, at present posted as re-designated Demonstrator, R.L.S.Y., Bettiah (B.R.A.U.).

269. Gulab Chandra, S/O Late Banara Lal, R/O Hanumat Nagar Uttarwari Pokhara, Bettiah, Dist.-West Champaran, at present posted as re-designated Demonstrator, R.L.S.Y. Bettiah (B.R.A.U.).

270. Subhash Chandra Ray, S/O Late Yugal Ray, R/O Uttarwari Pokhara Vidya Nagar, Ward No.-4, Bettiah, Dist.- West Champaran, at present posted as re- designated Demonstrator, R.L.S.Y., Bettiah (B.R.A.U.).

271. Laldeo Rai, S/O Late Manu Rai, R/O - Chakkasi, P.S.- Bidupur, District- Vaishali, at present posted as re-designated Demonstrator, B.M.D. Dayalpur (B.R.A.U.).

272. Sunil Kumar Sharma, S/O Jagannath Pd. Sharma, R/O Adalpur, Hajipur, District- Vaishali, at present posted as re-designated Demonstrator, B.M.D. Dayalpur (B.R.A.U.).

273. Balram Pd. Singh, S/O Late Ram Prasad Singh, R/O Phalhwan Lohra, P.S.- Harnaut, District- Nalanda, at present posted as re-designated Demonstrator, Jamunilal Hajipur (B.R.A.U.).

274. Dr. Santosh Kumari Sharma, S/O Ashok Kumar, R/O Shyam Kutir, Magarhatta, Hajipur, District- Vaishali, at present posted as re-designated Demonstrator, Mahila College, Hajipur (B.R.A.U.).

275. Mionul Haque, S/O Ainul Haque, R/O Purani Bazar Narkatiaganj, Dist.- East Champaran, at present posted as re-designated Demonstrator, T.P. Verma, Narkatiaganj (B.R.A.U.).

276. Mohan Prasad, S/O Girija Nandan Prasad, R/O Nawkathans, P.S.- Ramgarhwa, District- East Champaran, at present posted as re-designated Demonstrator, T.P. Verma, Narkatiaganj (B.R.A.U.)

277. Hari Shankar Tewari, S/O Late Baldeo Tewari, R/O Ganererwas, P.S. Areraj, District- East Champaran, at present posted as re-designated Demonstrator, T.P. Verma, Narkatiaganj (B.R.A.U.).

278. Anand Verma, S/O Birendra Kumar Verma, R/O Narkatiaganj, Dist.- East Champaran, at present posted as re-designated Demonstrator, T.P. Verma, Narkatia Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 25/62 Ganj (B.R.A.U.).

279. Satyasheel Kumar Mishra, S/O Janardan Pd. Mishra, R/O Pator Anandpur, Distt.- Darbhanga, at present posted as re-designated Demonstrator, Samastipur College, Samastipur (L.N.M.U.).

280. Arun Kumar Ghosh, S/O Late Panchu Gopal Ghosh, R/O Shantu Sinha, Bhawan, Near Model Inter College, Bahadurpur, Ward No.-26, Dist.- Samastipur, at present posted as re-designated Demonstrator, U.R. Rosera (L.N.M.U.).

281. Ram Sagar Thakur, S/O Late Ram Murti Thakur, R/O Jhajhi Hat, Janakpur, District- Sitamarhi, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

282. Dinesh Chaudhary, S/O Late Nand Chaudhary, R/O Bhitha Dharampur, P.S.- Janakpur, Distt.- Sitamarhi, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

283. Arun Kumar Singh, S/O Late Ram Nandan Prasad Singh, R/O Sakhmohan P.S. Bibhutipur, Dist.- Samastipur, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

284. Lakshman Mishra, S/O Late Basudeo Mishra, R/O Ramni Patti, P.S.- Babubarhi, Dist.- Madhubani, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

285. Jitendra Pratap Singh, S/O Late Yadunandan Singh, R/O Shahpur Chandpura, P.S. Benipatti, District- Madhubani, at present posted as re-designated Demonstrator, M.K.S. Chandauna (LNMU).

286. Devendra Kumar, S/O Late Rajendra Pd. Singh, R/O Shehpur, P.S. Benipatti, Distt.- Madhubani, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

287. Lakshmi Mandal, S/O Kamal Mandal, R/O Pupri Ramalakshmi Janakpur Road, Dist.- Sitamarhi, at present posted as re-designated Demonstrator, M.K.S. Chandauna (L.N.M.U.).

288. Krishna Sevak Pd. Singh, S/O Late Kapil Deo Singh, R/O Sri Krishna Pur West Behind Indra Nagar, Dharampur, Dist.- Samastipur, at present posted as re- designated Demonstrator, R.N.A.R. Samastipur (L.N.M.U.).

289. Arun Kumar Mishra, S/O Late Radha Krishna Mishra, R/O Punjabi Colony, Gali No. 1, Ward No. 1, Dist.- Samastipur, at present posted as re-designated Demonstrator, R.N.A.R., Samastipur (L.N.M.U.).

290. Shabbir Ahmad, S/O Late Md. Ilyas, R/O Murghia Chak, P.S.- Tajpur, Dist.- Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 26/62 Samastipur, at present posted as re-designated Demonstrator, L.K.V.D. Tajpur (L.N.M.U.)

291. Surendra Prasad, S/O Late Ganga Prasad, R/O Harishankarpur Baghaesi, Dist.- Samastipur, at present posted as re-designated Demonstrator, L.K.V.D. Tajpur (L.N.M.U.).

292. Dina Nath Sahu, S/O Sant Lal Sahu, R/O Sherpur Chatwara Patori, Dist.- Samastipur, at present posted as re-designated Demonstrator, G.M.R.D. Mohanpur (L.N.M.U.).

293. Ram Dayal Ray, S/O Late Gona Ray, R/O Nilkanthpur, Mahuwa, Dist.- Vaishali, at present posted as re-designated Demonstrator, G.M.R.D. Mohanpur (L.N.M.U.).

294. Sone Lal Rai, S/O Late Julumdhari Rai, R/O Nilkanthpur, P.S.- Mahuwa, Dist.- Vaishali, at present posted as re-designated Demonstrator, G.M.R.D. Mohanpur (L.N.M.U.).

295. Shyamal Kishore Singh, S/O Ramdeo Prasad Singh, R/O New Colony, Ward No.-9, North of P.K. Hospital, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS, Saharsa (B.N.M.U.).

296. Nirmal Kumar, S/O Late Nirmal Kumar Chaubaria, R/O Chaubaria House, Kaora Patti, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

297. Ranbir Prasad Singh, S/O Late Narayan Prasad Singh, R/O Rahul Mani Dist.- Saharsa, at present posted as re-designated Demonstrator, SANARKS Saharsa (B.N.M.U.).

298. Dr. Madan Pd. Singh, S/O Ram Prasad Singh, R/O Northern Azad Chowk, Ganjzalan-15, Dist.- Saharsa, at present posted as re-designated Demonstrator, M.H.M. Sonbarsa (B.N.M.U.).

299. Om Prakash Singh, S/O Late Ram Narayan Singh, R/O Panehagaehia, P.S.- Bihra, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

300. Satyendra Narayan Singh, S/O Sri Yogendra Narayan Singh, R/O Dhanchhoha, Sour Bazar, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

301. Rama Nand Singh, S/O Late Khushar Singh, R/O Lahuar, P.S.- Telhar, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

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302. Pramod Kumar Singh, S/O Late Ramaballabha Pd. Singh, R/O Godam Road Kahara, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS, Saharsa (B.N.M.U.)

303. Mina Singh, S/O Late Ram Baran Singh, R/O Gangjala, Ward No.-18, Dist.- Sahrsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.)

304. Shital Pd. Singh, S/O Shree Umesh Prasad Singh, R/O Bachhauni Dharmadiha, Dist.- Madhubani, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

305. Ashok Kumar Chaudhary, S/O Late Kamla Kant Chaudhary, R/O Lahuar, P.S.- Telhar, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS, Saharsa (B.N.M.U.)

306. Sunita Kumari, W/O Dr. Ram Bahadur Singh Raman, R/O Bhotia Chapraon, Dist.- Saharsa, at present posted as re-designated Demonstrator, SNARKS Saharsa (B.N.M.U.).

307. Sikandra Gupta, S/O Late Sahdeo Gupta, R/O North of Electricity Board, Dist.- Madhepura, at present posted as re-designated Demonstrator, T.P. Madhepura (B.N.M.U.).

308. Anil Kumar Singh, S/O Late Shatrughan Pd. Singh, R/O Tarendu Billa, Distt.- Madheprua, at present posted as re-designated Demonstrator, T.P. Madhepura (B.N.M.U.).

309. Prabhakar Singh, S/O Late Sarb Narayan Singh, R/O Bidya Puri State Bank Madhepura, Dist.- Madhepura, at present posted as re-designated Demonstrator, T.P. Madhepura (B.N.M.U.).

310. Kishore Kumar Jha, S/O Late Chiranjeb Jha, R/O Baruar Nirmali, Madhubani, at present posted as re-designated Demonstrator, Nirmali, Nirmali (B.N.M.U.).

311. Arun Kumar Jha, S/O Late Panchanan Jha, R/O Gautam Nagar, Ward No.-1, East of Kankir Das Bumpher Chouk, Dist.- Saharsa, at present posted as re- designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

312. Chandra Mohan Kamath, S/O Late Bahadur Kamat, R/O Ward No.-12, Nirmali, Dist.- Supaul, at present posted as re-designated Demonstrator, Hari Prasad Sah Supaul (B.N.M.U.).

313. Om Prakash, S/O Late Kamleshwar Prasad Mandal, R/O Madhepura Vidya Puri Mohalla, Dist.- Madhepura, at present posted as re-designated Demonstrator, B.N.M.V. Sahugarh (B.N.M.U.).

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314. Braj Nandan Kumar, S/O Late Bal Mukund Mandal, R/O Sahugarh, Bhagwanpur, District- Madhepura, at present posted as re-designated Demonstrator, B.N.M.V. Sahugarh (B.N.M.U.).

315. Shardanand Prasad, S/O Late Chandra Kishore Prasad, R/O Sabanta Sabaila, Saharsa, at present posted as re-designated Demonstrator, R.D.S. Salmari Katihar (B.N.M.U.).

316. Dip Narayan Gupta, S/O Late Gunraj Prasad Gupta, R/O Bageshwari Niwas, District- Purnia, at present posted as re-designated Demonstrator, GLM Purnia (B.N.M.U.).

317. Krishna Nand Yadav, S/O Late Shital Pd. Yadav, R/O Shastir Nagar, District- Madhepura, at present posted as re-designated Demonstrator, B.N.M.V. Sahugarh (B.N.M.U.).

318. Ashutosh Kumar Vishwakarma, S/O Late Hari Nandan Sharma, R/O Banmankhi, Ward No.-13, District- Purnia, at present posted as re-designated Demonstrator, G.L.M. Purnia (B.N.M.U.).

319. Umesh Kumar, S/O Jagdish Pd. Yadav, R/O Sahugarh, District- Madhepura, at present posted as re-designated Demonstrator, B.N.M.V. Sahugarh (B.N.M.U.).

320. Ram Narayan Prasad, S/O Late Baij Nath Prasad, R/O Ashram Road Dist.- Araria, at present posted as re-designated Demonstrator, Araria, Araria (B.N.M.U.).

321. Shiv Kumar Jha, S/O Late Upadhyay Jha, R/O - LIC Office Ashram Road, Dist.- Araria, at present posted as re-designated Demonstrator, Araria, Araria (B.N.M.U.).

322. Vijay Kumar Jha, S/O Sri Hari Bodh Jha, R/O LIC Office Ashram Road, Dist.- Araria, at present posted as re-designated Demonstrator, Araria, Araria (B.N.M.U.).

323. Md. Ashabuddin, S/O Late Mustaque, R/O LIC Office- Ashram Road, Dist.- Araria, at present posted as re-designated Demonstrator, Araria, Araria (B.N.M.U.).

324. Birendra Kumar Jha, S/O Late Bhu Deo Jha, R/O Ashram Raod, Dist.- Araria, at present posted as re-designated Demonstrator, Araria, Araria (B.N.M.U.).

325. Nawal Kishore Poddar, S/O Late Ram Punit Poddar, R/O Subhosh Pally, Distt.- Kishanganj, at present posted as re-designated Demonstrator, Marwari Kishanganj (B.N.M.U.).

326. Sri Sahdeo Prasad Sinha, S/O Late Anilal Sinha, R/O Gopalpur Bahadurganj, Distt.- Kishanganj, at present posted as re-designated Demonstrator, Marwari Kishanganj (B.N.M.U.).

327. Ramendra Narayan Singh, S/O Bashistha Nr. Singh, R/O Kashour Waris Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 29/62 Nagar, Distt.- Samastipur, at present posted as re-designated Demonstrator, M.H.M. Sonbarsa (B.N.M.U.).

328. Sri Siyabar Singh, S/O Sri Dinesh Pd. Singh, R/O Milanpally Kajlamani, Distt.- Kishanganj, at present posted as re-designated Demonstrator, Marwari Kishanganj (B.N.M.U.).

329. Rama Shankar Pandit, S/O Late Gulab Chand Pandit, R/O Binodpur Power House Katihar, Distt.- Katihar, at present posted as re-designated Demonstrator, K.B. Jha, Katihar (B.N.M.U.).

330. Smt. Moti Jha, W/O Late Tarni Pd. Jha, R/O - Gangjala, Ward No. 19, District- Saharsa, at present posted as re-designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

331. Nabin Prasad Singh, S/O Fuleshwar Pd. Singh, R/O Rahua Mani, District- Saharsa, at present posted as re-designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

332. Meera Jha, W/O Anterjami Jha R/O Gangjala, Ward No. - 18, Mohan Singh Office Gali Nagar Palika Chouk Saharsa, at present posted as re-designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

333. Sarita Jha, W/O Dinesh Chandra Jha, R/O Vidyapati Nagar, Ward No. 19, Pourb Bazar, Distt.- Saharsa, at present posted as re-designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

334. Shanti Kumari, W/O Late Rudra Shankar Pathak, R/O Mission Compound East of Railway Colony, District- Saharsa, at present posted as re-designated Demonstrator, R.J.M. Saharsa (B.N.M.U.).

335. Dr. Surendra Jha, S/O Late Kamleshwar Jha, R/O Manas Nagar, Ward No.-32, Hatia Gachi, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

336. Achyuta Nand Jha, S/O late Foleshwar Jha, R/O Manas Nagar, Ward No.-32, Hatia Gachhi, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

337. Bimal Kant Jha, S/O late Rameshwar Jha, R/O Maya Bazar, Ward No.-3, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

338. Arjuna Jha, S/O Late Gaya Nath Jha, R/O Harirahi Madhaili, District- Madhepura, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 30/62

339. Prem Shankar Jha, S/O Late Lalit Jha, R/O Muradpur Bishnupur, District- Khagaria, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

340. Sanjeev Kumar Jha. S/O Late Bhavendra Jha. R/O Vidyapati Nagar Ward No. 19, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

341. Gauri Shankar Singh, S/O Late Bikram Singh, R/O Dhakuli, Saur Bazar, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

342. Rajendra Kumar Jha, S/O Late Bijendra Jha, R/O Manas Nagar Ward No. 32, Hatia Gachhi, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

343. Balram Jha, S/O Beda Nand Jha, R/O Sahpur Sonbarsa Raj, District Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

344. Sushil Kumar Jha, S/O Nawalal Jha, R/O Manas Nagar, Ward No.-32, District- Saharsa, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

345. Dr. Arun Kumar Jha, S/O Kishore Mishra, R/O Jai Prakash Nagar Madhubani, District- Purnia, at present posted as re-designated Demonstrator, Purnia, Purnia (B.N.M.U.).

346. Madan Mohan Singh. S/O Late Fuldeo Singh. R/O Sahid Raman Jha Gas Godown Khaira, Road, Ward No. 6, District- Saharsa, at present posted as re- designated Demonstrator, SNARKS, Saharsa (B.N.M.U.).

347. Sachidanand Jha, S/O Jalbir Jha, R/O Jagatpur, Braili, District- Supaul, at present posted as re-designated Demonstrator, R.M. Saharsa (B.N.M.U.).

348. Shambhu Kumar Singh, S/O Late Shyam Sunder Prasad Singh, R/O Bhotia, Chapraon, Dstrict- Saharsa, at present posted as re-designated Demonstrator, SNARKS, Saharsa (B.N.M.U.).

349. Dr. Dinesh Prasad Sinha, S/O Late Manokamna Pd. Sinha, R/O Mahaeva Road, Mahajan Toli-1, Ara, Bhojpur, P.S.- Town, at present re-designated Demonstrator, J.J. College, Ara (V.K.S.U.).

.... .... Petitioners Versus

1. The State of Bihar through Principal Secretary, Education Department, Govt. of Bihar, Patna.

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 31/62

2. Joint Secretary to the Government, Education Department, Government of Bihar, Patna.

3. Director, Higher Education Department, Government of Bihar, Patna.

4. Magadh University, Bodh Gaya, through its Vice-Chancellor, Gaya.

5. B.N. Mandal University, Madhepura, through its Vice-Chancellor.

6. Veer Kunwar Singh University Arrah, through its Vice-Chancellor.

7. B R A Bihar University, Muzaffarpur, through its Vice-Chancellor.

8. L.N. Mithila University, Darbhanga through its Vice-Chancellor.

.... .... Respondents =========================================================== With Civil Writ Jurisdiction Case No. 9703 of 2013 ===========================================================

1. Abdus Salam, S/O Late Md. Yasin Khan, R/O C/O Dr. M.Y.H. Hakim, Green Land School, Dharampur, W. No. 02, P.S.- Samastipur, District- Samastipur, at present working Demonstrator, Department of Zoology, Samastipur College, Samastipur (LNMU).

2. Prabhuranjan Prasad Singh, S/O Late Haribansh Narain Singh, R/O Village and Mohalla- New Prof. Colony, Dinkar Nagar (Pipara), P.O.- Refinery Township, P.S.- Begusarai, District- Begusarai, at present working Demonstrator, Department of Zoology, S.K.M. College, Begusarai (LNMU).

3. Girish Chandra Prasad Sinha, S/O Shri Harihar Mahto, R/O Village and Post- Amari, P.S.- Khodawanpur, District- Begusarai, at present Ashok Nagar Pokhariya, District- Begusarai, presently working Demonstrator, Department of Botany, A.P.S.M. College, Barauni (LNMU).

4. Syed Mohammad Imran Ahmad, S/O Late Abu Rizwan Mohammad Ghazi, R/O Village- Barauni, P.O. and P.S.- Barauni Deorhi, District- Begusarai, at present Village- Khatopur, P.O.- Mirzapur Banduar, P.S.- Muffasil, District- Begusarai, presently working Demonstrator, Department of Chemistry, S.K.M. College, Begusarai (LNMU).

5. Ratish Kumar, S/O Late Raghunandan Prasad Singh, R/O Mohalla- Mirgang, G.D. College Road, P.S. Begusarai Town, District- Begusarai, at present working Demonstrator, Department of Botany, S.B.S.S. (Co-Operative) College, Begusarai (LNMU).

6. Manoj Kumar Singh, S/O Late Devendra Prasad Singh, R/O Mohalla- Lohiya Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 32/62 Nagar, P.S.- Begusarai, District- Begusarai, at present working as Demonstrator Department of Chemistry, S.B.S.S. (Co-Operative) College, Begusarai (LNMU).

7. Ram Naresh Roy, S/O Late Sudama Roy, R/O Village- Rajoura, P.S.- Muphasil Begusarai, District- Begusarai, at present working as Demonstrator, Department of Physics, S.B.S.S. (Co-Operative) College, Begusarai (LNMU).

8. Ram Bilas Ray, S/O Late Laldhari Ray, R/O Mohalla- Dinkar Nagar, Proff. Colony, P.S.- Begusarai Town, District- Begusarai, at present working as Demonstrator, Department o Physics, A.P.S.M. College, Barauni (LNMU).

9. Dr. Dinesh Kumar Mahto, S/O Late Mahabir Mahto, R/O Village- Subhankerpur, P.S. Town Thana Darbhanga, District- Darbhanga, at present working Demonstrator, Department of Zoology, C.M. Science College, Dharbhanga (LNMU).

10. Nageshwar Prasad Yadav, S/O Sri Ramsudhari Yadav, R/O Village- Sukmarpur, P.S.- Satighat, District- Darbhanga, at present working Demonstrator, Department of Zoology, C.M. Science College, Dharbhanga (LNMU).

11. Kamlesh Mishra, S/O Sri Harish Chandra Mishra, R/O Mohalla- Balbhadrapur, P.S. Laheriasarai, District- Darbhanga, at present working Demonstrator, Depart. of Zoology, C.M. Science College, Dharbhanga (LNMU).

12. Dr. Kaushal Kishore Thakur, S/O Late Dhrub Narayan Thakur, R/O Village and P.O.- Muraitha, P.S.- Jalley, District- Darbhanga, at present working Demonstrator, Department of Chemistry, C.M. Science College, Dharbhanga (LNMU).

13. Shyamal Biswas, S/O Late Sachindra Nath Biswas, R/O Mohalla- Kathalbari, P.S. University Thana, District- Darbhanga, at present working Demonstrator, Department of Chemistry, C.M. Science College, Dharbhanga (LNMU).

14. Dr. Md. Ali Athar, S/O Late Md. Fazlur Rahman, R/O Mohalla- Chakzohra, P.S.- Laheriasarai, District- Darbhanga, at present working Demonstrator, Department of Physics, C.M. Science College, Dharbhanga (LNMU).

15. Uma Shankar Mishra, S/O Late Kamleshwari Mishra, R/O Village- Misharapur, P.S.- Sultanpur, District- Bhagalpur, at present working Demonstrator, Department of Zoology, C.M. Science College, Dharbhanga (LNMU).

16. Md. Altaful Haque, S/O Late Q.A. Haque, R/O Village- Kumhrauli, P.S.- Kamtaul, District- Darbhanga, at present working Demonstrator, Department of Zoology, Millat College, Dharbhanga (LNMU).

17. Hemant Kumar Jha, S/O Sri Shashi Narayan Jha, R/O Village- Belaur, P.S.- Manigachi, District- Darbhanga, at present working Demonstrator, Department of Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 33/62 Psychology, Millat College, Dharbhanga (LNMU).

18. Md. Rizwan, S/O Late Abuzafar, R/O Mohalla- Bakarganj, P.S.-Laheriasarai, District- Darbhanga, at present working Demonstrator, Department of Psychology, Millat College, Dharbhanga (LNMU).

19. Dr. Ashok Singh, S/O Sri Surendar Narayan Singh, R/O Mohalla- Professor Colony (Bangali Tola) Laheriasarai, District- Darbhanga, at present working Demonstrator, Department of Chemistry, Millat College, Dharbhanga (LNMU).

20. Punita Kumari, D/O Late Bishwanath Mishra, R/O Mohalla- Mogalpura, P.S.- Laheriasarai, District- Darbhanga, at present working Demonstrator, Department of Psychology, C.M. College, Dharbhanga (LNMU).

21. S.M. Sayeed Akhtar, S/O S.H. Shamsul Haque, R/O Mohalla- Chakrahmat, P.S.- Laheriasarai, District- Darbhanga, at present working Demonstrator, R.N. College, Pandaul (LNMU).

22. Madan Kumar Jha, S/O Late Krishandeo Jha, R/O Village- Raghopur, P.S.- Manigachhi, District- Darbhanga, at present working Demonstrator, Department of Psychology, R.N. College, Pandaul (LNMU).

23. Lal Jha, S/O Late Kamala Kant Jha, R/O Village- Umri, P.S.- Madhepur, District- Madhubani, at present working Demonstrator, Department of Physics, R.N. College, Pandaul (LNMU).

24. Amar Nath Chaudhary, S/O Late Chandra Shekhar Chaudhary, R/O Village- Nehra, P.S.- Manigachhi, District- Darbhanga, at present working Demonstrator, Department of Chemistry, R.N. College, Pandaul (LNMU).

25. Ram Kishor Jha, S/O Late Munindra Jha, R/O Village- Araria, P.S.- Jhanjharpur, District- Madhubani, at present working Demonstrator, Department of Chemistry, L.N.J. College, Jhanjharpur (LNMU).

26. Kishori Sah, S/O Sri Ganga Sah, R/O Village- Brahampur, P.S.-Manigachhi, District- Dharbhanga, at present working Demonstrator, Department of Psychology, L.N.J. College, Jhanjharpur (LNMU).

27. Bhupendra Jha, S/O Late Chitra Mohan Jha, R/O Village- Prasad, P.S.- Madhepur, District- Madhubani, at present working Demonstrator, Department of Physics, H.P.S. College, Madhepur (LNMU).

28. Ashok Kumar Jha, S/O Sri Bideswar Jha, R/O Village- Meghoul, P.S.- Sakari, District- Madhubani, at present working Demonstrator, Department of Chemistry, M.L.S. College, Sarisab Pahi (LNMU).

29. Nalin Kumar Jha, S/O Sri Bidya Nand Jha, R/O Village- Ghoghardiha, P.S.- Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 34/62 Ghoghardiha, District-Madhubani, at present working Demonstrator, Department of Physics, M.L.S. College, Sarisab Pahi (LNMU).

30. Kripa Nath Mishra, S/O Late Kirti Nath Mishra, R/O Village- Lalganj, P.S.- Patghat, District- Madhubani, at present working Demonstrator, Department of Physics, M.L.S. College, Sarisab Pahi (LNMU).

31. Tarapati Singh, S/O Sri Vidyapati Singh, R/O Mohalla- Junior Branch Ward No. 3, P.S.- Madhubani, District- Madhubani, at present working Demonstrator, Department of Botany, J.N. College, Madhubani (LNMU).

32. Yogendra Thakur, S/O Sri Jagdeo Thakur, R/O Village- Suratganj, P.S.- Madhubani, District- Madhubani, at present working Demonstrator, Department of Psychology, B.M. College, Rahika, Madhubani (LNMU).

33. Sunil Kumar Nayak, S/O Late Singheshwar Nayak, R/O Village/Mohalla- Nayak Shoping, P.S.- Madhubani, District- Madhubani, at present working Demonstrator, Department of Botany, B.M. College, Rahika, Madhubani (LNMU).

34. Dilip Kumar Chaudhary, S/O Late Nilambar Chaudhary, R/O Mohalla- Adarsh Nagar, P.S.-Madhubani, District- Madhubani, at present working Demonstrator, Department of Chemistry, B.M. College, Rahika, Madhubani (LNMU).

35. M.N. Jha, S/O Late Kulanand Jha, R/O Village- Awari, P.S.- Sahar Ghat, District- Madhubani, at present working Demonstrator, Department of Physics, B.M. College, Rahika, Madhubani (LNMU).

36. Dr. Gauri Shankar Jha, S/O Late Chandra Shekhar Jha, R/O Mohalla- Kathalwari, P.S.- L.N.M.U. Darbhanga, District- Darbhanga, at present working Demonstrator, Department of Zoology, M.L.S.M. College, Darbhanga (LNMU).

37. Dr. Arman Alam, S/O Late Anis Alam, R/O Mohalla- Shaikhpura, P.S.- Laheriasarai, District- Darbhanga, at present working Demonstrator, Department of Chemistry, M.L.S.M. College, Darbhanga (LNMU).

38. Dr. Ramakant Lal Karn, S/O Late Brahmadeo Lal Das, R/O Village- Bikarampur, P.S. Pupri, District- Sitamarhi, at present working Demonstrator, Department of Chemistry, M.L.S.M. College, Darbhanga (LNMU).

39. Lakshman Jha, S/O Sri Kusheshwar Jha, R/O Village- Makunma, P.S.- Khajauli, District- Madhubani, at present working Demonstrator, Department of Zoology, M.L.S.M. College, Darbhanga (LNMU).

40. Dr. Bhogendra Kumar Jha, S/O Late Chandra Kant Jha, R/O Village- Chataria, P.S.- Mabbi O.P., District- Darbhanga, at present working Demonstrator, Department of Zoology, M.L.S.M. College, Darbhanga (LNMU). Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 35/62

41. Kashi Naresh Jha, S/O Late Magnu Jha, R/O Village- Singia Deodhi, P.S.- Bishfi, District- Madhubani, at present working Demonstrator, Department of Psychology, M.L.S.M. College, Darbhanga (LNMU).

42. Radha Kant Roy, S/O Late Kedar Roy, R/O Village- Adharpur, P.S.- Ghanshyampur, District- Darbhanga, at present working Demonstrator, Department of Physics, M.L.S.M. College, Darbhanga (LNMU).

43. Subhodh Chandra Yadav, S/O Sri Suresh Chandra Yadav, R/O Mohalla- Kathalwari, P.S.- L.N.M.U. Darbhanga, District- Darbhanga, at present working Demonstrator, Department of Psychology, M.L.S.M. College, Darbhanga (LNMU).

44. Madhav Choudhary, S/O Late Deo Kant Choudhary, R/O Village- Sahora, P.S.- Ashok Paper Mill, District- Darbhanga, at present working Demonstrator, Department of Physics, M.L.S.M. College, Darbhanga (LNMU).

45. Lakshman Mishra, S/O Sri Santoshi Mishra, R/O Village- Chahuta, P.S. Bishfi, District- Madhubani, at present working Demonstrator, Department of Geography, M.L.S.M. College, Darbhagna (LNMU).

46. Hamendra Narayan Singh, S/O Late Asharfi Singh, R/O Village/Mohalla- Khaira, P.S.- Bahadurpur, District- Darbhanga, at present working Demonstrator, Department of Geography, M.L.S.M. College, Darbhanga (LNMU).

47. Aqilur Rahman, S/O Late Md. Ahsan, R/O Mohalla- Kathalwari, P.S.- L.N.M.U., District- Darbhanga, at present working Demonstrator, Department of Botany, M.L.S.M. College, Darbhanga (LNMU).

48. Dr. Radheshyam Mandal, S/O Late Darpi Mandal, R/O Village/Mohalla- Chandauna, P.S.- Jalley, District- Darbhanga, at present working Demonstrator, Department of Chemistry, M.L.S.M. College, Darbhanga (LNMU).

49. Surendra Kant Jha, S/O Late Jugal Kishore Jha, R/O Village- Daldal, P.S.- Bheja, District- Madhubani, at present working Demonstrator, Department of Chemistry, M.L.S.M. College, Darbhanga (LNMU).

50. Mohsin Ahamad, S/O Late Fazlur Rahman, R/O Village- Sahpur Patori, P.S. Sahpur Patori, District- Samastipur, at present working Demonstrator, Department of Chemistry, A.N.D. College, Sahpur Patori, Samastipur (LNMU).

51. Ashok Kumar Rai, S/O Late Nand Kishor Rai, R/O Village- Jitwariya, P.S.- Kalyanpur, District- Samastiupr, at present working Demonstrator, Department of Physics, Uma Pandey, College, Pusa, Samastipur (LNMU).

52. Shatrughna Choudhary, S/O Sri Bisheshwar Choudhary, R/O Village- Kothia, P.S.- Bhairav Asthan, District- Madhubani, at present working Demonstrator, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 36/62 Department of Chemistry, Uma Pandey, College, Pusa, Samastipur (LNMU).

53. Nirmala Kumari, D/O Sri Satya Narayan Thakur, R/O Village/Mohalla- Dharmpur, P.S.- Samastipur, District- Samastipur, at present working Demonstrator, Department of Zoology, Uma Pandey, College, Pusa, Samastipur (LNMU).

54. Dr. Satyanarayan Yadav, S/O Late Sangamlal Yadav, R/O Village- Azadnagar Mohanpur, P.S.- Samastipur, District- Samastipur, at present working Demonstrator, Department of Psychology, B.R.B. College, Samastipur (LNMU).

55. Ram Chandra Roy, S/O Late Ramphal Roy, R/O Village- Birsinghpur Mahambadabad, P.S.- Kalyanpur, District- Samastipur, at present working Demonstrator, Department of Physics, B.R.B. College, Samastipur (LNMU).

56. Ram Narayan Prasad Chaurasia, S/O Late Ram Bujhawan Chaurasia, R/O Village- Bhagnaupur Desua, Via Jitwarpur, P.S.- Ujari Pur, District- Samastipur, at present working Demonstrator, Department of Physics, B.R.B. College, Samastipur (LNMU).

57. Ram Bilas Roy, S/O Late Rameshwar Roy, R/O Village- Raipur, P.S.- Ujiarpur, District- Samastipur, at present working Demonstrator, Department of Chemistry, B.R.B. College, Samastipur (LNMU).

58. Narayan Poddar Anand, S/O Late Dorik Poddar, R/O Village- Mathurapur, P.S.-Waris Nagar, District- Samastipur, at present working Demonstrator, Department of Chemistry, B.R.B. College, Samastipur, (LNMU).

59. Amrendra Kumar, S/O Late Bindheshwri Pd. Mandal, R/O Village- Tuniyahi, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Physics, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

60. Sachidanand Singh, S/O Late Jaglal Singh, R/O Village and Post- Sukhasan Road Birkhi, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Geography, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

61. Md. Subhan Aktar, S/O Late Tahir Hussain, R/O Village/Mohalla- Ram Rahim Road, Bypass, W.No.4, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Botany, Parwati Science College, Madhepura, (B.N.M.U. Madhepura).

62. Hira Lal Yadav, S/O Late Rasik Lal Yadav, R/O Village/Mohalla- near at Collegiate High School, Ward No.03, P.S.- Madhepura, District- Madhepura, at Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 37/62 present working Demonstrator, Department of Chemistry, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

63. Shailendra Kumar, S/O Late Bindeshwri Pd. Yadav, R/O Village- Rajpur, P.O.- Manikpur, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Zoology, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

64. Gajendra Kumar, S/O Late Khushendra Yadav, resident At + P.O. + P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Botany, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

65. Kapil Deo Prasad Yadav, S/O Late Siyaram Prasad Yadav, R/O Village/Mohalla- Jhitkia, P.O.- Chatra, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Botany, K.P. College, Murliganj (B.N.M.U. Madhepura).

66. Bishwambher Jha, S/O Late Arjun Jha, R/O Village/Mohalla- Ashok Nagar, P.S.- Jankinagar, District- Purnea, at present working Demonstrator, Department of Botany, K.P. College, Murliganj (B.N.M.U. Madhepura).

67. Rajendra Prasad Yadav, S/O Late Bishwar Pd. Yadav, R/O Village/Mohalla- Piparpatta, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Chemistry, K.P. College, Murliganj, Madhepura (B.N.M.U. Madhepura).

68. Umakant Yadav, S/O Late Mintilal Yadav, R/O Village/Mohalla- Mirchaibari, P.S.- Jankinagar, District- Purnea, at present working Demonstrator, Department of Zoology, K.P. College, Murliganj (B.N.M.U., Madhepura).

69. Ashok Kumar Verma, S/O Late K.N. Verma, R/O Village/Mohalla- High School Road, W.No. 20, P.S.- Forbesganj, District- Araria, at present working Demonstrator, Department of Botany, Forbesganj College (B.N.M.U. Madhepura).

70. Binod Kumar Singh, S/O Late Ram Bahadur Singh, R/O Village/Mohalla- W.No. 25, Forbesganj, P.S. Forbesganj, Ditrict- Araria, at present working Demonstrator, Department of Zoology, Forbesganj College (B.N.M.U. Madhepura).

71. Md. Quamruzzama, S/O Late S.K. Reyazuddin, R/O Imli Mohalla, Line Bazar Near Barihat, P.S.- Khajanchihat, District- Purnia, at present working Demonstrator, Department of Zoology, M.L.Arya College, Kasba (B.N.M.U. Madhepura).

72. Ramesh Prasad Saha, S/O Late Shive Narayan Saha, R/O Village- Kasba, P.S.- Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 38/62 Kasba, District- Purnia, at present working Demonstrator, Department of Physics, M.L. Arya College, Kasba (B.N.M.U. Madhepura).

73. Md. Shamim Alam, S/O Late Md. Zalinuddin, R/O Village/Mohalla- Kasba Tinpaniya, P.S.- Kasba, District- Purnia, at present working Demonstrator, Department of Chemistry, M.L. Arya College, Kasba (BNMU Madhepura).

74. Shatrughna Prasad Singh, S/O Late Jaynarayan Singh, R/O Village- Haripur, P.S. Sonbarsa Kachehri, District- Saharsa, at present working Demonstrator, Department of Botany, Nirmali College, Nirmali (B.N.M.U. Madhepura).

75. Jayant Kumar Manjhi, S/O Late Mouje Lal Manjhi, R/O Village- Kasba, P.S.- Kasba, District- Purnia, at present working Demonstrator, Department of Psychology, K.P. College, Murliganj (B.N.M.U. Madhepura).

76. Ram Narayan Yadav, S/O Late Deva Nand Yadav, R/O Village/Mohalla- Bye Pass Road, Ward No. 14, P.S.- Madhepura, District- Madhepura, at present working Demonstrator, Department of Chemistry, Parwati Science College, Madhepura (B.N.M.U. Madhepura).

77. Awadesh Kumar Yadav, S/O Late Siyaram Yadav, R/O Village- Jalaiya, P.S. Saurbazar, District- Madhepura, at present working Demonstrator, Department of Physics, B.N.M.V. College, Sahugarh Madhepura (B.N.M.U. Madhepura).

78. Shanker Pd. Sharma, S/O Late Bhagwan Dayal Singh, R/O Village- Mushapur, P.S.- Samastipur, District- Samastipur, at present working Demonstrator, R.N.A.R. College, Samastipur (L.N.M.U. Darbhanga).

79. Rama Kant Mishra, S/O Late Raj Karan Mishra, R/O Village- Morshand, P.S. Pusa, District- Samastipur, at present working Demonstrator, R.N.A.R. College, Samastipur (L.N.M.U. Darbhanga).

80. Ram Sringar Chaudhary, S/O Sri Jankiraman Chaudhary, R/O Village+P.O.- Paghari, P.S.- Baheri, District- Darbhanga, at present working Demonstrator, Department of Chemistry, Samastipur College, Samastipur (L.N.M.U.).

81. Dr. Prabhu Chandra Thakur, S/O Late Satyadeo Thakur, R/O Village- Gohi, P.S.- Warisnagar, District- Samastipur, at present working Demonstrator, Department of Chemistry, Samastipur College, Samastipur (L.N.M.U.).

.... .... Petitioners Versus

1. The State of Bihar through the Principal Secretary, Education Department, Govt. of Bihar, Patna.

2. The Joint Secretary to the Government, Education Department, Government of Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 39/62 Bihar, Patna.

3. The Director, Higher Education, Education Department, Government of Bihar, Patna.

4. The Lalit Narayan Mithila Universtiy through its Vice-Chancellor, L.N. Mithila University, Kameshwar Nagar, Darbhanga.

5. The Registrar, Lalit Narayan Mithila Universtiy, Kameshwar Nagar, Dharbhanga.

6. The Finance Officer, Lalit Narayan Mithila University, Kameshwar Nagar, Dharbhanga

7. The B.N. Mandal University through its Vice-Chancellor, B.N. Mandal University, Madhepura.

8. The Registrar, B.N. Mandal University, Madhepura.

9. The Finance Officer, B.N. Mandal University, Madhepura.

.... .... Respondents =========================================================== With Civil Writ Jurisdiction Case No. 15386 of 2013 ===========================================================

1. Neena Verma, wife of Akhileshwar Kumar, resident of Mohalla Shivpuri, Old L.I.C. Colony, P.S. Shastrinagar, District Patna.

2. Dr. Akhauri Radha Krishna Prasad Sinha, son of Late U.K.S. Akhauri, resident of Mohalla Jai Mahabir Colony, Sandalpur, P.S. Bahadurpur, District -Patna.

3. Dr. Binay Kumar Singh, son of Bhuneshwar Prasad Singh, resident of Flat No. 106, Gyan Apartment, Kankarbagh, P.S. Kankarbagh, District- Patna.

4. Suprabhat Chakraberty, son of Late Awanidhar Chakarberty, resident of Mohalla Nala Road, Langertoli Gali, P.S. Kadamkuan, District- Patna.

5. Manoj Kumar, son of Sri Mangal Dev Prasad, resident of Mohalla Manuk House Campus, B.N. College, P.O. Bankipur, P.S. Pirbahore, District- Patna.

6. Anita Verma, wife of Dr. Navina Nandan Bhadwe, resident of Bazar Samiti Road, P.S. Bahadurpur, District- Patna.

7. Ashok Kumar Yadav, son of Tarni Yadav, resident of Saidpur Teachers Quarter, Rajendra Nagar, P.S. Kadamkuan, District-Patna.

8. Rabindra Prasad Singh, son of Late Satyanarain Singh, Resident of Village- Seuith, P.S. Parsa Bazar, District- Patna.

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 40/62 .... .... Petitioners Versus

1. The State of Bihar.

2. The Principal Secretary, Education Department, Government of Bihar, Vikas Bhawan, Patna.

3. The Additional Secretary, Education Department, Government of Bihar, Vikas Bhawan, Patna.

4. The Director, Higher Education, Education Department, Government of Bihar, Vikas Bhawan, Patna.

5. Patna University through the Registrar, Patna.

6. The Vice Chancellor, Patna University, Patna.

7. The Registrar, Patna University, Patna.

8. The Finance Officer, Patna University, Patna.

.... .... Respondents =========================================================== Appearance:

(In CWJC No.4395 of 2013) For the Petitioners : Mr. Chitranjan Sinha, Sr. Advocate & Mr. Sharad Kumar Sinha, Advocate.
For the Respondents-State: Mr. Lalit Kishore, PAAG, Mr. A.K. Upadhayay, Advocate & Mr. Vikash Kumar, AC to PAAG.
For the Magadh University: Mr. Hansraj, Advocate.
(In CWJC No.7644 of 2013) For the Petitioners : Mr. V.K. Kanth, Sr. Advocate, Mr. Mukul Sinha, Mr. Rajesh Kumar & Mr. Siddharth Shankar Pandey, Advocates.
For the Respondents-State: Mr. Lalit Kishore, PAAG, Mr. A.K. Upadhyay, Advocate & Mr. Vikash Kumar, AC to PAAG.
For the LNM University: Mr. Ajay Bihari Sinha, Advocate.
For the VKS University: Mr. Sarvadeo Singh, Advocate.
For the BNM University: Mr. Hemendra Pd. Singh, Sr. Advocate & Mr. Arbind Kumar, Advocate.
Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 41/62 (In CWJC No.9703 of 2013) For the Petitioners : Mr. Y.V. Giri, Sr. Advocate, Mr. Niraj Kumar and Mr. Kumar Dhirendra Pratap Singh, Advocates.
For the Respondents-State: Mr. Lalit Kishore, PAAG & Mr. Arbind Kumar, AC to PAAG.
For the University : Mr. Ajay Behari Sinha, Advocate.


    (In CWJC No.15386 of 2013)

    For the Petitioners        :     Mr. Gajendra Kumar Jha,
                                     Mr. Sushil Kumar Jha,
                                     Mr. Ajit Ranjan &
                                     Mr. Surya Kant Mishra, Advocates.

    For the Respondents-State:       Mr. Lalit Kishore, PAAG,
                                     Mr. A.K. Upadhyay, Advocate &
                                     Mr. Vikash Kumar, AC to PAAG.

For the Respondent nos.5 to 8: Mr. Digvijay Singh & Mr. B.J. Jha, Advocates.
CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH CAV JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) Date: The 6th January 2014.
These four Writ Petitions filed under Article 226 of the Constitution raise a common challenge to the Bihar State Universities (Amendment and Validation) Act, 2012 (Bihar Act 22 of 2012) (hereinafter referred to as "the Bihar Act 22 of 2012"). The writ petitioners in all these Writ Petitions are the Laboratory Assistants / Junior Laboratory Assistants / Laboratory In charge / Laboratory Technicians / Technical Assistants, etc. (hereinafter cumulatively referred to as "the Laboratory Assistants") in the Non-Government Grant-in-aid Colleges Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 42/62 affiliated to the Universities in the State of Bihar.

It is the claim of the writ petitioners that they are Graduates or better qualified and that they have been designated as Demonstrators by appropriate decision of the State Government. As a Demonstrator, the writ petitioners are teachers within the meaning of the Bihar State Universities Act, 1976 (Bihar Act 23 of 1976) (hereinafter referred to as "the Universities Act"). They are entitled to the pay scale of a Demonstrator recommended by the University Grants Commission (hereinafter referred to as "the UGC") and accepted by the State Government. The petitioners are also entitled to further promotion to the teaching posts of Lecturer, Reader, and Professor in the hierarchy of the teachers. It is the complaint of the petitioners that in spite of the aforesaid rights conferred upon them by appropriate legislation and the government orders, the same is set at naught by the impugned amendment to the Universities Act.

The Government of India enjoys the exclusive authority with regard to coordination and determination of standards in institution for higher education and research in scientific and technical institutions (Entry 66 of the Union List of the Seventh Schedule to the Constitution of India). In exercise of the said power, the Government of India has enacted University Grants Commission Act, 1956 (hereinafter referred to as "the UGC Act") to constitute the University Grants Commission. Under the said Act, the Commission is enjoined to take necessary steps for promotion and coordination of university education; for determination and maintenance of standards of teaching, examination and research in Universities; to allocate and disburse Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 43/62 out of the fund of the Commission grants to the Universities for the maintenance and development; to recommend the measures for the improvement of university education, etc. The Commission is also empowered to make rules and regulations in furtherance of its objects. In exercise of the said powers, the Commission has made the University Grants Commission (qualification required of a person to be appointed to be teaching staff of a university and institutions affiliated to it) Regulations, 1991 (hereinafter referred to an "the UGC Regulations") and has made certain recommendations from time to time concerning the university education including the hierarchy of teachers in the Universities and in the constituent and affiliated colleges, their eligibility, mode of appointment, pay scales, etc. It appears that the recommendations made by the Commission have been accepted by the State of Bihar for implementation in the Universities in the State of Bihar and in the constituent and the affiliated colleges. In compliance of such recommendations, the State of Bihar has conferred the status of a teacher upon the Demonstrator / Tutors in the colleges giving them the benefit of pay scale of a Lecturer and also the chance of being considered and promoted further in the teachers‟ hierarchy. As suggested by the UGC, the process has been undertaken with a view to abolishing the cadre of the Demonstrator. On promotion of a Demonstrator as a Lecturer, the post of Demonstrator is upgraded and ultimately is abolished when the person occupying such post retires or resigns from service.

The State Government also extended the aforesaid benefits upon the Laboratory Assistants inasmuch as the Laboratory Assistants possessing higher qualification of a Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 44/62 Bachelor‟s Degree have been redesignated as Demonstrators. Having been redesignated as Demonstrators, the Laboratory Assistants have claimed to be treated as Teacher and to have a right to higher salary, promotion, etc. At a point of time, the State Government did accept such demands; however, the experience and deeper consideration, seem to have made the State Government wiser. Now the State Government feels that having regard to the number of such Laboratory Assistants, the burden on the public exchequer is surmounting and has grown more than hundred times larger than was initially anticipated. The State Government also feels that the Laboratory Assistants, although they may be Graduates and may possess higher qualifications, having regard to the duties assigned to them, by no stretch of imagination can be treated as teacher who can be promoted as Lecturers, Readers, etc. in the colleges. Such appointment or promotion would adversely affect the higher education in the State of Bihar.

In the aforesaid backdrop, the State Government has enacted the Bihar Act 22 of 2012 as under:-

1. Short title and Commencement- (1) This Act may be called The Bihar State Universities (Amendment and Validation) Act, 2012.

(2) This Act shall be deemed to come into force from the date of issue of U.G.C..

Regulation, 1991 i.e. with effect from 05 October, 1991.

2. Amendment in Section-2 of the Bihar Act-

23, 1976-clause (v) of section-2 shall be Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 45/62 substituted by the following:-

"(v) "Teacher" means person holding the post of only University Professor/ Professor, Reader, and Lecturer and such sanctioned posts in the teacher‟s grade on the basis of regulations issued by the U.G.C. from time to time;

Provided, that notwithstanding the said substitution in Section - 2(v), the action taken in respect of working Demonstrators appointed before 18-09-1975 on the post sanctioned before 01-01-1973 with the concurrence of Bihar Public Service Commission or Bihar State University Service Commission shall not be affected by this substitution.

3. Overriding effect of the Act- Notwithstanding anything contained contrary in this Act or any other Act, Ordinances, Rules or decision or judgment or decree of any court the provisions of this Act shall have overriding effect."

Learned counsels Mr. Vinod Kumar Kanth and Mr. Y.V. Giri, learned advocates Mr. Sharad Kumar Sinha and Mr. Surya Kant Mishra have appeared for the writ petitioners. The learned counsels have taken us through the voluminous record of the Writ Petitions and various decisions rendered by this Court and by the Hon‟ble Supreme Court in the subject matter. In the submissions of the learned counsels, the Bihar Act Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 46/62 22 of 2012 has been enacted with a view to defeating the right to higher pay scale and appointment to the teaching posts in the colleges acquired by the Laboratory Assistants through various government orders and the judgments of the Courts. The attempt to divest the Laboratory Assistants of their right to higher pay scale and the higher posts in the teaching hierarchy of the colleges is fraud on legislation. The impugned Act is a colourable piece of legislation enacted with an intention to circumvent the orders of the High Court and the Hon‟ble Supreme Court. Learned counsels have vehemently submitted that although the petitioners were appointed as Laboratory Assistants, they do possess higher qualification for appointment as Lecturer, Reader or even Professor. The petitioners have also been performing the duties of a teacher insofar as they are called upon to conduct the classes and they have been doing so regularly. There cannot be an earthly reason not to treat the petitioners as teachers.

Mr. Vinod Kumar Kanth has especially relied upon Entry 25 of the Concurrent List of the Seventh Schedule to the Constitution of India as also Articles 246 and 254 of the Constitution. He has submitted that notwithstanding the UGC Act being a Central Act, the Universities Act shall prevail. He has assailed the contention that the Bihar Act 22 of 2012 has been enacted with a view to bringing the Universities Act in consonance with the UGC Act. Mr. Kanth has relied upon the judgment in the matter of Laliteshwar Mishra & Ors. (CWJC No. 1377 of 2010, decided on 21st September 2010).

In support of their submissions, the learned counsels have relied upon the judgments of the Hon‟ble Supreme Court in the matters of In re. Art. 143, Constitution of India, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 47/62 and Delhi Laws Act (1912) etc. Special Reference No.1 of 1951 (AIR 1951 SC 332), Bengal Immunity Co. Ltd. Vs. State of Bihar & Ors. (AIR 1955 SC 661), Kanai Lal Sur., Vs. Paramnidhi Sadhukhan (AIR 1957 SC 907), The Municipal Corporation of the City of Ahmedabad & Anr. Vs. The New Shrock Spg. And Wvg. Co. Ltd. etc. (AIR 1970 SC 1292), R.S. Joshi etc. Vs. Ajit Mills Ltd. & Anr. (AIR 1977 SC 2279), State of Gujarat & Anr. Vs. Raman Lal Keshav Lal Soni & Ors. [(1983) 2 SCC 33], Ex. CAPT. K.C. Arora & Anr. Vs. State of Haryana & Ors. [(1984) 3 SCC 281], S.R. Bhagwat & Ors. Vs. State of Mysore [(1995) 6 SCC 16], S.S. Bola & Ors. Vs. B.D. Sardana & Ors. [(1997) 8 SCC 522] and of Steel Authority of India Ltd. & Ors. Vs. National Union Waterfront Workers & Ors. [(2001) 7 SCC 1]. The reliance is also on the judgment of this Court (Ranchi Bench) in the matter of Dr. Radha Krishna Jha & Ors, and the judgment of the Division Bench and the judgment of the Hon‟ble Supreme Court in the matter of State of Bihar & Anr. Vs. Radha K. Jha & Ors.. (AIR 2002 SC 2755).

Learned Principal Additional Advocate General Mr. Lalit Kishore has appeared for the respondent State of Bihar. He has taken us through the long preamble to the Bihar Act 22 of 2012, the various circulars and orders issued in connection with the matter at dispute. Mr. Lalit Kishore has relied upon the judgments of the Hon‟ble Supreme Court in the matters of University of Delhi Vs. Raj. Singh & Ors. [(1994) (Suppl.) 3 SCC 516], Indian Aluminium Co. & Ors. Vs. State of Kerala & Ors. [(1996) 7 SCC 637], Virender Singh Hooda & Ors. Vs. State of Haryana & Anr. [(2004) 12 SCC 588], Prof. Yashpal & Anr. Vs. State of Chhattisgarh & Ors. [(2005) 5 SCC 420], State Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 48/62 of Bihar & Ors. Vs. Bihar Pensioners Samaj [(2006) 5 SCC 65] and of Government of Andhra Pradesh & Ors. Vs. P. Laxmi Devi (Smt.) [(2008) 4 SCC 720].

Learned advocates appearing for the respondent Universities have supported the State Government and the impugned enactment Bihar Act 22 of 2012. They have also submitted that to upgrade or redesignate the Laboratory Assistants as Demonstrators and then as Lecturers will not be conducive to the education and will hinder the efforts to improve the higher education.

We have perused the above referred judgments cited before us by the learned counsels and have followed the principles of construction of Statute enunciated in the said judgments. We have also considered the rule of construction of law enunciated by the Hon‟ble Supreme Court in Special Reference Case No.1 of 1951 { AIR 1951 SC 332} and the principle enunciated in Heydon's case explained by the Hon‟ble Supreme Court in the matter of Bengal Immunity Co. Ltd. Vs. State of Bihar & Ors. {AIR 1955 SC 661}.

We will first consider the relevant provisions of the UGC Regulations. The UGC Regulations are made in exercise of power conferred by sub-section (1) of Section 126 read with Section 14 of the UGC Act. They are especially framed for providing for the qualifications for appointment to the teaching staff of a University and the institutions affiliated to the Universities. The UGC Regulations are made applicable, inter alia, to every University established or incorporated by or under a Central Act, a Provincial Act or a State Act. Regulation 2 thereof makes it mandatory that a person to be appointed on a Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 49/62 teaching post shall possess the qualifications mentioned in Schedule I thereto. Regulation 3 thereof provides, inter alia, for the consequences in case of contravention of Regulation 2. Schedule I to the UGC Regulations provides the minimum qualification required to be possessed by a person for appointment to the posts of Professor, Reader (open selection), Reader (promotion), Lecturer and Lecturer (senior scale). Thus, it is apparent that apart from the aforesaid three cadres of Professor, Reader and Lecturer, other cadres in a university or affiliated institutions are not recognized as teaching posts under the UGC Act and the UGC Regulations.

In exercise of powers conferred by the UGC Act and the UGC Regulations, the UGC has issued directions from time to time in respect of the revision of pay scales and required qualifications of the teachers in the universities and the affiliated institutions. While revising the pay scales of teachers with effect from 1st January 1973 and the required qualifications, the UGC also suggested that no new appointment of Demonstrators be made from 1st January 1973 and the qualified Demonstrators be re-designated as Lecturers. On retirement or resignation, the upgraded post of Demonstrator be abolished. The pay scale of surviving Demonstrators was revised from time to time with a clear instruction that such revision shall apply to the existing Demonstrators alone. Thus, the direction not to make further appointment of Demonstrator/Tutor since 1st January 1973 was specific and explicit and was repeated at all times whenever the pay scales were revised. The said direction of the UGC is reflected in the decision of the State Government dated 18 th September 1975.

Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 50/62 It would not be out of place to mention here that the State of Bihar has accepted the pay scales recommended by the UGC for the universities and the college teachers. The State of Bihar is also enjoined to maintain the standards of education and the required qualifications of the teachers as recommended by the UGC. We may also refer to various directions and instructions issued in respect of required qualifications of the teachers in the universities and colleges. While allowing revision of the pay scales of teachers effective from 1 st January 1986, the Government of India reiterated "Recruitment to the posts of Lecturers, Readers and Professors in Universities and Colleges shall be on the basis of merit through all India advertisement and selection." Under the Schedule of pay revision, the Tutors/ Demonstrators in the universities were allowed upward pay revision with a specific direction "Existing incumbents only". The cadre of Laboratory Assistant (under various names) is not referred to in the said schedule. It necessarily means that the cadre of Laboratory Assistants (under various names) was never recognized as a teaching cadre. We need not repeat or reiterate that the aforesaid instruction has been consistently issued each time the pay scales of the teachers are revised. Thus, the intention of the Government of India and the UGC to gradually abolish the cadre of Tutors/Demonstrators and to maintain a uniformity in the pattern and the hierarchy of teachers in the universities and the colleges of Professors, Readers and Lecturers is loud and clear. There is no ambiguity or uncertainty that no new appointment of a Demonstrator would be made after 1st January 1973.

Nevertheless, while enacting the Universities Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 51/62 Act, the State of Bihar defined the term „Teacher" to include "Principal, University Professor, College Professor, Reader, Lecturer, Demonstrator and other persons imparting instruction". Thus the term "Teacher" was not confined to the cadres of Professor, Reader and Lecturer as directed by the Government of India and recommended by the UGC, but it was thrown wide open to include Demonstrator as well as other non descript cadres. We may note here that the Universities in the State of Bihar governed by the Universities Act and the Patna University governed by the Patna University Act, 1976 function through the respective Vice Chancellors, Senate, Syndicates/ Executive Councils and the Academic Councils. The Senate is empowered, inter alia, to make Statutes; the Syndicate/ Executive Council is empowered, inter alia, to make ordinances; Academic Council is empowered, inter alia, to make Regulations. The power to make Rules is conferred upon the Departmental Council. Under the Universities Act and the Patna University Act, 1976, it is the Bihar State University (Constituent Colleges) Service Commission which is empowered to make selection of persons for appointment as teachers in the Universities and the Constitutent Colleges. Similarly, power to make selection of persons for appointment as teachers in affiliated colleges is conferred upon the Bihar College Service Commission established under the Bihar College Service Commission Act, 1976. Statute 7 framed under the Universities Act provides, inter alia, " the posts of teachers of affiliated degree colleges shall be filled up by open advertisement." Similar provision for recruitment by open advertisement is made in Statutue 9 in respect of University Professors/Professors/Readers/Lecturers/ Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 52/62 Principals.

Statute 11 provides, "notwithstanding anything to the contrary as contained in the Statutes it is hereby provided that the cases of Demonstrators, if any working in the service of the University or the College concerned, as the case may be, shall be considered for promotion to the post of Lecturer subject to the following conditions". The conditions provide that the concerned Demonstrator shall possess the qualifications required of a Lecturer on the date of his appointment as Demonstrator and that he had served at least for 7 continuous years as Demonstrator.

In view of the above directions/ instructions/ provisions, it appears to us that the Tutors/Demonstrators were never considered to be the teachers. However, they (appointed prior to 1st January 1973) were upgraded to the teaching post of Lecturer provided they possessed the requisite qualification on the date of their initial appointment as Demonstrator and on condition that the upgraded post be abolished on resignation or retirement of the concerned Demonstrator. This benefit was not extended to the Demonstrators appointed after 1st January 1973, nor did the question of appointment of the Demonstrator arise after the Government decision dated 18th September 1975, not even by upgrading or redesignating the Laboratory Assistants as Demonstrators.

This makes it more apparent that to consider the Laboratory Assistants as teachers was far fetched or beyond imagination of either the Govt. of India or the UGC. We have noticed that regarding Laboratory Assistants, the Government of India in its communication dated 4th December 1967 in Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 53/62 connection with revision of pay scales of university and the college teachers observed, "As regards the post of Demonstrator it has been noted in the discussions with the representatives of the Bihar Government that the Demonstrators in the Colleges are Graduate Laboratory Assistants. They are not Post Graduates and they do not do any part time teaching. Since the particular scheme covers only the teaching staff of the Universities and Colleges, the benefits of the scheme would not be applicable to the Laboratory Assistants who are known as Demonstrators in the Colleges."

Flows from the above referred definition of teacher in Clause (v) of Section 2 of the Universities Act, the claim of the Laboratory Assistants that they do possess the higher qualification required for appointment as Lecturer and that they do conduct classes. Therefore, Laboratory Assistants also are the teachers within the meaning of the above referred Section 2(v) of the Universities Act and a similar definition under the Patna University Act, 1976 and certain judgments delivered by the Patna High Court and the Patna High Court (Ranchi Bench) in the writ petitions, the Letters Patent Appeals and also of the Hon‟ble Supreme Court. The reliance is also placed on the Circular dated 1st April 1969 issued by the University Service Commission of Bihar in respect of absorption of Demonstrators of affiliated colleges. Under the said Circular, the University Service Commission issued directions/clarifications to the governing bodies of the affiliated colleges. Although the said direction/clairification was issued ostensibly in respect of the Demonstrators in the colleges, in fact, it issued direction in Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 54/62 respect of Graduate Laboratory Assistants for appointment as Demonstrators in the affiliated colleges. It appears that it was under the said Circular that the Graduate Laboratory Assistants were re-designated or were appointed as Demonstrators who have approached this Court time and again to treat them as teachers under the recommendations made by the UGC and to appoint them as Lecturer, Reader and Professor in the hierarchy of teachers. The said Circular was followed by a detailed instructions issued by the University Service Commission on 26 th July 1969 and 12th December 1969. Reliance is also placed on the Government letter dated 18th / 25th August 1972 indicating that the decision of the Chancellor to the effect that the Graduate Laboratory Assistants, if treated as teachers, all rights of teachers would flow to them and no restriction could be placed on such rights. To us, it appears that the claim of the Laboratory Assistants to be treated as teachers on the basis of the aforesaid instructions issued by the University Service Commission and the wide/vague definition of teacher incorporated in the Universities Act and the Patna University Act is totally misconceived. At first, we have our own doubts, whether the University Service Commission had authority to issue such direction. There is no material on record that the said decision was backed by a Government decision; second, in absence of detail enquiry of each individual, the Laboratory Assistants could not be treated as Teacher within the meaning of then prevalent Universities Act; third, no upgradation or redesignation could be made without the approval of the University Service Commission. Moreover, the Government of India while revising the pay scales of teachers had altogether different view reproduced hereinabove. Except the bare Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 55/62 statement made in the writ petition, there is nothing on the record that the Laboratory Assistants before us are required to conduct classes as part of their regular duty. In our opinion, the claim made by the Laboratory Assistants has no legal force. The claim is contrary to the UGC Regulations, the Universities Act, the Patna Universities Act, 1976 and the Statutes.

Section 57 of the Universities Act provides for appointment of the teachers by the Vice Chancellors on recommendation of the Bihar State Universities (Constituent Colleges) Service Commission. The said Commission was enjoined to hold a qualifying test for appointment of Lecturers in the universities/constituent colleges/ affiliated colleges. A similar provision is made for appointment of teachers by Governing body of the colleges (private colleges affiliated to the universities) on recommendation of the College Service Commission. The College Service Commission is enjoined to make selection and make recommendation for appointment, dismissal and termination of teachers of affiliated colleges. Statute 7 also talks about appointment of Lecturer, Reader, and Professor in the colleges by selection and appointment. Any attempt to absorb the Laboratory Assistants as Lecturers, irrespective of the wide definition of the term „Teacher‟, would be in contravention of the above referred provisions of Sections 57 and 57A of the Universities act and the similar provision contained in Section 57 of the Patna University Act, 1976.

As recorded hereinabove, the universities function through their Senates, Syndicates/Executive Councils, the Academic Councils and the Departmental Councils. It is the Academic Council constituted under Section 24 of the Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 56/62 Universities Act which is empowered under Section 25 of the Universities Act to decide upon all academic matters. We have considered the facts in the matter of Sideshwari Pd. Singh Vs. State of Bihar & Ors. [(CWJC No.522 of 1979 (R)]. In the said matter, the writ petitioners were the Graduate Laboratory Assistants in the Muzaffarpur Institute of Technology. It was the Academic Council which proposed that the said Laboratory Assistants be designated as the Demonstrators and be allowed to conduct classes as teachers. Except the Laboratory Assistants in Muzaffarpur Institute of Technology, no Academic Council had ever proposed upgradation of Laboratory Assistants as Demonstrators; or to allow them to conduct classes and to treat them as teachers.

In the present case as we have discussed hereinabove, neither the Government of India, nor the U.G.C. had ever proposed that the Laboratory Assistants in the colleges be re- designated or upgraded as Demonstrators, nor was it the policy decision of the State Government. It was the University Service Commission which came out with such a proposal under its circulars/letters/instructions dated 7th April 1969, 26th July 1969 and 12th December 1969. Even the University Service Commission, under the said instructions, was alive that the concerned Laboratory Assistants were required to possess the qualifications required for appointment to the post of Demonstrator and that such appointment can be made on recommendation of the University Service Commission. The State Government has categorically averred that none of the petitioners before us had been appointed on recommendation of the University Service Commission. The said statement is not Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 57/62 controverted by the writ petitioners-Laboratory Assistants.

In our opinion, considering the matter at any angle, the Laboratory Assistants have no vested right to be upgraded as Demonstrators or treated as teachers. The claim is not supported by the UGC Regulations or the Universities Act or any of the Government of India directions or the directions of the Government of Bihar. Neither the UGC Regulations, nor the Statutes under the Universities Act envisage appointment of a Lecturer by upgradation or by redesignation of a Demonstrator or Laboratory Assistant. Merely because the definition of the term "Teacher" included a non-descript clause, "other person imparting instruction in Department, College or Institute maintained by the University", the Laboratory Assistants do not automatically become teachers as defined in clause (v) of Section 2 of the Universities Act. There is no active application of mind and decision either by the Academic Council or the universities or the Government of Bihar to treat the Laboratory Assistants as Demonstrators/Teachers. No right to be treated as "Teacher" has ever accrued to the Laboratory Assistants, nor the Laboratory Assistants are divested of any such right by the impugned amendment, the Bihar Act 22 of 2012.

In our opinion, the State of Bihar has the legislative competence to enact the impugned amendment, the Bihar Act 22 of 2012. The said Act brings the definition of the term "Teacher" in consonance of the term "Teacher" defined under the UGC Regulations with effect from the date the UGC Regulations came into force. No enactment is invalid per se because it is made retrospective in its operation. Unless the retrospective enactment abrogates or abridges a fundamental right or a vested or an Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 58/62 accrued right, it is a valid enactment. [Reference may be had to the judgment in the matter of S. S. Bola & Ors. Vs. B.D. Sardana & Ors. [(1997) 8 SCC 522].

The Hon‟ble Supreme Court has in the matter of R.S. Joshi (supra) said, " In this branch of law, „colourable‟ is not „tainted with bad faith or evil motive‟; it is not pejorative or crooked. Conceptually, „colourability‟ is bound up with incompetency. xxx xxxx xxxxxx xxxx xxxxxx In the jurisprudence of power, colourable exercise of or fraud on legislative power or, more frightfully, fraud on the Constitution, are expressions which merely mean that the legislature is incompetent to enact a particular law although the label of competency is stuck on it, and then it is colourable legislation. It is very important to notice that if the legislature is competent to pass the particular law, the motives which impel it to pass the law are really irrelevant."

The real issue is whether the impugned enactment (the Bihar Act 22 of 2012) can be said to be unconstitutional on account of its being retrospective in operation or can it be said to have been enacted with a view to nullifying the above referred judgments of this Court in the matter Dr. Radha Krishna Jha & Ors. or the benefit accrued under the judgment in the matter of Laliteshwar Mishra & Ors. (supra). Such an issue has come up for consideration by the Hon‟ble Supreme Court time and again. In the matter of The Municipal Corporation of the City of Ahmedabad &Anr (supra) while considering a similar issue, the Hon‟ble Court held, " the legislatures under our Constitution have within the prescribed limits, powers to make laws prospectively as well as retrospectively. By exercise of those Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 59/62 powers, the legislature can remove the basis of a decision rendered by a competent Court thereby rendering that decision ineffective. But no legislature in this country has power to ask the instrumentalities of the State to disobey or disregard the decisions given by Courts."

The very principle has been followed by the Hon‟ble Supreme Court consistently. In the matter of I. N. Seksena Vs. State of Madhya Pradesh [ (1976) 4 SCC 750], the Hon‟ble Court upheld the constitutional validity of a retrospective enactment. A bench of four judges of the Hon‟ble Court held, "While, in view of this distinction between legislative and judicial functions, the legislature cannot by a bare declaration, without more, directly overrule, reverse or override a judicial decision, it may, at any time in exercise of the plenary powers conferred on it by Articles 245 and 246 of the Constitution render a judicial decision ineffective by enacting a valid law on a topic within its legislative field fundamentally altering or changing with retrospective, curative or neutralizing effect the conditions on which such decision is based."

The above referred observation has been reiterated by the Hon‟ble Court in the matter of Indian Aluminium Co. &Ors. (supra). While summing up the law on the point, the Hon‟ble Court held, inter alia, "In exercising legislative power, the legislature by mere declaration, without anything more, cannot directly overrule, revise or override a judicial decision. It can render judicial decision ineffective by enacting valid law on the topic within its legislative field fundamentally altering or changing its character retrospectively. The Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 60/62 changed or altered conditions are such that the previous decision would not have been rendered by the Court, if those conditions had existed at the time of declaring the law as invalid. It is also empowered to give effect to retrospective legislation with a deeming date or with effect from a particular date. The legislature can change the character of the tax or duty from impermissible to permissible tax but the tax or levy should answer such character and the legislature is competent to recover the invalid tax validating such a tax on removing the invalid base for recovery from the subject or render the recovery from the State ineffectual. It is competent for the legislature to enact the law with retrospective effect and authorise its agencies to levy and collect the tax on that basis, make the imposition of levy collected and recovery of the tax made valid, notwithstanding the declaration by the court or the direction given for recovery thereof."

The aforesaid law on constitutional validity on the retrospective enactment has been reinterated by the Hon‟ble Court in the matters of Virendra Singh Hooda & Ors. (supra) and of State of Bihar & Ors. Vs. Bihar Pensioners Samaj (supra).

Once again the said law has been reiterated in the matter of Government of Andhra Pradesh & Ors. Vs. P. Laxmi Devi (Smt.) (supra). The Court has held, "In our opinion, there is one and only one ground for declaring an Act of the legislature (or a provision in the Act) to be invalid, and that is if it clearly violates some provision of the Constitution in so evident a manner as to leave no manner of doubt."

The upshot of the above referred judgments is that unless an enactment is established to have been passed by a Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 61/62 legislature without or beyond its competence, the enactment would not be held to be ultra vires merely because it is retrospective in its application or it removes the basis of the judgment of a Court and nullifies the effect of such judgment.

If we examine the impugned enactment, the Bihar Act 22 of 2012, on the touchstone of the aforesaid principles, we cannot say that the Government of Bihar had no authority to pass such an enactment. Clearly the enactment has been passed under the authority conferred by Entry 66 of the Union List of the Seventh Schedule. It is not even the case of the petitioners that the Government of Bihar had no legislative competence to pass such an enactment. The only contention is that it takes away the vested right or a right accrued to the writ petitioners under the judgments of this Court and the Hon‟ble Supreme Court. Similar contention raised in all the above referred judgments had been rejected by the Hon‟ble Court. In the present case, more so, as the Laboratory Assistants (writ petitioners) do not have any fundamental, statutory or a vested right to be treated as "Teacher". Nor such a right has accrued to the Laboratory Assistants (writ petitioners) under a judgment of this Court binding to the parties. Although the Government has no power to disobey or disregard the judgment of a Court, it does have a legislative power to remove the basis of such judgment. It can also be on monetary consideration as in the case of Bihar Pensioners Samaj (supra).

To us, it appears that the impugned enactment, the Bihar Act 22 of 2012, was necessitated to remove the mischief caused by the non-discript clause, "other person imparting instruction in Department, College or Institute maintained by the University" in the definition of the term "Teacher". As it is, Patna High Court CWJC No.4395 of 2013 dt. 06-01-2014 62/62 the very word „definition‟ connotes a specific and definite meaning. A definition, if wide and vague, leaves possibility of mischief, manipulation and misuse. In the present case, by the impugned enactment, the Bihar Act 22 of 2012, the State Government has removed the very mischief and has brought the definition of the term "Teacher" in consonance with the UGC Regulations. We do not see how such an enactment can be said to be ultra vires and unconstitutional.

Neither the impugned enactment is void for want of legislative competence; nor it is arbitrary or discriminatory; nor it is fraud on legislation; nor is it colourable legislation. We, therefore, do not see any merit in these writ petitions. The writ petitions are accordingly dismissed.

(R.M. Doshit, CJ) Ashwani Kumar Singh, J.- I agree.

(Ashwani Kumar Singh, J) AFR Dilip./Sunil