Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 220] [Entire Act] State of Madhya Pradesh - Subsection Section 220(b) in The M.P. Municipal Corporation Act, 1956 (b)purchase or take on lease any water work or any water or right to store water or to take and convey water; or