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Manipur High Court

L. Romesh Singh vs Mpsc & 14 Ors on 27 January, 2020

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

                                                                     Item No. 18

                  IN THE HIGH COURT OF MANIPUR
                            AT IMPHAL

                           W.P.(C) No. 596 of 2014

L. Romesh Singh

                                                                    ....Petitioner
                                   - Versus -

MPSC & 14 Ors.

                                                                 ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 27.01.2020 Mr. HS. Paonam, learned senior counsel appears for the petitioner. Mr. I. Lalitkumar, learned senior counsel appearing for the respondents seeks another date due to personal difficulty.

At the request, list the matter on 26.02.2020.

CHIEF JUSTICE bipin