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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)Any non-official member aggrieved by a declaration under subsection (1) may prefer an appeal to the State Government within ninety days from the date of such declaration and the decision of the State Government thereon shall be final.