Allahabad High Court
Shri Kedar Singh vs Sarla Devi And 3 Others on 1 August, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 665 of 2019 Appellant :- Shri Kedar Singh Respondent :- Sarla Devi And 3 Others Counsel for Appellant :- Kamla Singh Counsel for Respondent :- Phool Singh Yadav Hon'ble Dr. Kaushal Jayendra Thaker,J.
(Ref: Civil Misc. Delay Condonation Application) This is an application seeking condonation of delay in filing appeal.
Cause shown is sufficient.
The delay in filing the appeal is hereby condoned.
This application, accordingly, stands allowed.
Order Date :- 1.8.2019/Mukesh Court No. - 33 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 665 of 2019 Appellant :- Shri Kedar Singh Respondent :- Sarla Devi And 3 Others Counsel for Appellant :- Kamla Singh Counsel for Respondent :- Phool Singh Yadav Hon'ble Dr. Kaushal Jayendra Thaker,J.
The delay in filing this appeal having been condoned vide order of date passed on Delay Condonation Application, let appeal be registered with regular number.
List this matter on 19th August, 2019.
Order Date :- 1.8.2019/Mukesh