Andhra Pradesh High Court - Amravati
Kothapalli Geeta vs The State Of Ap on 23 January, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.33150 of 2023
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
02. 23.01.2024 NJS,J
W.P.No.33150 of 2023
Heard Mr.S.S.Prasad, learned Senior
Counsel for the petitioner.
It is represented that Mr.Sriman, learned
counsel, received instructions to appear on
behalf of the 4th respondent.
As the connected writ petition is posted to 09.02.2024, list this matter along with W.P.No.1226 of 2024 on 09.02.2024.
_______ NJS,J KSJ