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Bombay High Court

Ajit Singh Jagdev Singh Manhas vs M/S Kamla Landmarc Realtors on 17 September, 2025

                               Sayyed                                                    3-IA(L).30776.2024.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS COMMERCIAL DIVISION

                                           INTERIM APPLICATION (L) NO.30776 OF 2024
                                                             IN
                                            COMMERCIAL SUIT (L) NO.30637 OF 2024

                               Ajit Singh Jagdev Singh Manhas & Ors.         ...Applicants/Plaintiffs
                                      Versus
                               M/s. Kamla Landmarc Realtors & Ors.           ...Defendants
                                      _____________________________________________________
                               Mr. Pushkraj Deshpande a/w Ms. Anushtha Rathod i/b. ALMT Legal for
                               Applicants/Plaintiffs.
                               Mr. Sujith Suresh for Defendants.
                                     _____________________________________________________

                                                              CORAM : JITENDRA JAIN, J.
                                                              DATE        : 17 SEPTEMBER 2025

                               P.C.:

1. At the request of learned counsel for the applicants/plaintiffs that his counsel is on his legs before other Court, list this matter along with Interim Application Lodging Nos.6459, 9969, 9977 & 9980 of 2025 on 14 October 2025 for further consideration.

[ JITENDRA JAIN, J. ] Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 17/09/2025 17:20:04 1 of 1