Bombay High Court
Ajit Singh Jagdev Singh Manhas vs M/S Kamla Landmarc Realtors on 17 September, 2025
Sayyed 3-IA(L).30776.2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO.30776 OF 2024
IN
COMMERCIAL SUIT (L) NO.30637 OF 2024
Ajit Singh Jagdev Singh Manhas & Ors. ...Applicants/Plaintiffs
Versus
M/s. Kamla Landmarc Realtors & Ors. ...Defendants
_____________________________________________________
Mr. Pushkraj Deshpande a/w Ms. Anushtha Rathod i/b. ALMT Legal for
Applicants/Plaintiffs.
Mr. Sujith Suresh for Defendants.
_____________________________________________________
CORAM : JITENDRA JAIN, J.
DATE : 17 SEPTEMBER 2025
P.C.:
1. At the request of learned counsel for the applicants/plaintiffs that his counsel is on his legs before other Court, list this matter along with Interim Application Lodging Nos.6459, 9969, 9977 & 9980 of 2025 on 14 October 2025 for further consideration.
[ JITENDRA JAIN, J. ] Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 17/09/2025 17:20:04 1 of 1