Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Sharda Real Estate Pvt Ltd on 14 March, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.44 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 4003/2014
(Arising out of impugned final judgment and order dated 27/08/2013
in ITA No. 7/2013 passed by the High Court Of M.P. At Jabalpur)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S SHARDA REAL ESTATE PVT LTD Respondent(s)
(With interim relief and office report)
(For final disposal)
Date : 14/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. N. K. Kaul, ASG.
Ms. Rekha Pandey, Adv.
Mr. Sanyat Lodha, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
Mr. N. K. Modi, Sr. Adv.
Mr. Adarsh Tripathi, Adv.
Ms. Prerna Mehta, Adv.
Mr. Samarat Nigam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after six weeks along with SLP (C)No. 22770 of 2015.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.03.15
05:32:27 IST
Reason: