Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 101] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(a) in Bihar Excise Act, 1915 (a)manufactures, possesses, sells, distributes, bottles, imports, exports, transports or removes any intoxicant; or
