Section 3(2)(f) in The Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)identifying or tracking of any person who has breached, or is suspected of having breached or being likely to breach cyber security;

Legal Document View