Madhya Pradesh High Court
Smt. Aarti Sahu vs The State Of Madhya Pradesh on 21 April, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 RP-2465-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 2465 of 2025 (SMT. AARTI SAHU AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 21-04-2026 Shri Abhay Tiwari - Advocate for the applicants.
Counsel for the applicants prays for a short time to enable him to bring the judgments in support of his arguments.
Prayer allowed.
List after four weeks for consideration.
(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 22-04-2026 11:14:21