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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(2)(a) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(a)To make appointments to the posts of the officers and employees of the Appellate Tribunal from the panel prepared by the Selection Committee;