Section 56(3) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971
(3)The valid ballot papers shall thereafter be bundled together and kept along with the bundle of rejected ballot papers in a separate packet, which shall be sealed and on which shall be recorded the following particulars, namely-(a)the name of the constituency,(b)the particulars of the polling station where the ballot papers have been used, and(c)the date of counting.
