Delhi High Court - Orders
Air Force Sports Complex (Afsc) vs Lt. Gen S S Dahiya on 14 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4884/2014 and CM APPL. 9764/2014
AIR FORCE SPORTS COMPLEX (AFSC) ..... Petitioner
Through: Mr. Ankur Chhibber, Adv. with Mr.
Anshuman Mehrotra, Mr. Shivam
Rai, Mr. Nikunj Arora, Mr. Arjun
Panwar and Ms. Samriddhi Bhatt.
(M: 9808601117)
versus
LT. GEN S S DAHIYA ..... Respondent
Through: Mr. Shivain Vaidialingam, Adv. for
R-1 with R-1 in person.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 14.03.2023
1. This hearing has been done through hybrid mode.
2. Submissions have been concluded on behalf of the Petitioner. Part submissions have been addressed on behalf of the Respondent No.1. The Respondent is to continue his submissions.
3. List for further hearing on 15th May, 2023 at top of the Board.
4. Interim orders to continue.
5. This is a part heard matter.
PRATHIBA M. SINGH, J.
MARCH 14, 2023 dk/rp Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:16.03.2023 15:47:05