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[Cites 0, Cited by 0] [Section 74A(5)] [Section 74A] [Entire Act]

State of Gujarat - Subsection

Section 74A(5)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)in calculating the consecutive period of six years in office, any period for which the person concerned may have been such officer, before the commencement of the Gujarat Co-operative Societies (Amendment) Ordinance, 1982 (Gujarat Ordinance 1 of 1982) shall be excluded,