Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(i) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(i)To issue notice(s) for stopping illegal vending and, if the notice does not bring forth the desired action, to cause physical removal and confiscation of the illegal vending para-phernalia and, initiate further action against offenders for imposition and realization of fine/penalties.