Section 127A(5) in The West Bengal Panchayat Act, 1973
(5)The Samanway Samiti shall exercise such other powers, perform such other functions and discharge such other duties as may be prescribed or as may be assigned to it by the Panchayat Samiti at a meeting.'.]]* * *] [Sub-Section (4) inserted by W.B. Act 17 of 1992.]
