Supreme Court - Daily Orders
Manoj Kumar Nimoriya And Anr. vs State Of Rajasthan And Ors. on 28 March, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
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ITEM NO.43 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21977/2013
(Arising out of impugned final judgment and order dated 16/01/2013
in DBCWP No. 5662/2008 passed by the High Court of Rajasthan at
Jaipur)
MANOJ KUMAR NIMORIYA & ANR. Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(With interim relief and office report)
(For final disposal)
WITH
SLP(C) No. 26712/2013
With
SLP(C) No. 13301/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 28/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Dr. Krishan Singh Chauhan,Adv.
Mr. Murari Lal, Adv.
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Chand Kiran, Adv
Mr. Chandra Shekhar, Adv.
Mr. Mrinmay Bhattacharya, Adv.
Mr. Sanjay Kumar Tyagi,Adv.
For Respondent(s) Mr. Abhinav Mukerji,Adv.
Ms. Purnima Krishna, Adv.
Mr. Surya Kant,Adv.
Signature Not Verified
Digitally signed by OM
PARKASH SHARMA
Date: 2016.03.28
Mr. S.S. Shamshery, AAG.
Mr. Amit Sharma, Adv.
18:02:33 IST
Reason:
Mr. Ishu Prayas, Adv.
Ms. S. Spandana Reddy, Adv.
Ms. Ruchi Kohli,Adv.
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Ms. Shobha, Adv.
Ms. Akansha Kaushik, Adv.
Mr. Anish Maheshwari, Adv.
Mr. Milind Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned in SLP(C)No.13301/2015. Leave granted in all the SLPs. List the appeals for hearing in September, 2016.
[O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS COURT MASTER