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State of Madhya Pradesh - Section

Section 144 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

144. Membership of Service Association.

- No member of the service or officer or servant of a Market Committee shall be a member, representative or officer of any association representing or purporting to represent members of the service or officer or servant of a Market Committee or any class of Market Committee servants unless such association is recognised by the Market Committee and the Government.