Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 125 in The Essential Services Maintenance Act, 1981

125.

An Act to provide for the maintenance of certain essential services and the normal life of the community .Be it enacted by Parliament in the Thirty-second Year of the Republic of India as follows: