Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(23)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(23)(a) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988 (a)the articles of charge and the statement of the imputations of misconduct or misbehaviour ;