Madhya Pradesh High Court
Managing Director ,M.P.Rajya L.V.U. vs M/S Kale Khan Mohd. on 22 March, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-2-1996
(MANAGING DIRECTOR ,M.P.RAJYA L.V.U. Vs M/S KALE KHAN MOHD.)
3
Jabalpur, Dated : 22-03-2018
Shri Amit Shukla, learned counsel for the appellants.
None appears for the respondent.
Learned counsel for the appellants prays for a document relevant in the case was seized by the police in a criminal case and the same is sh enclosed in Criminal Revision No. 1502/2002 decided on 08.05.2012 e be called and placed on record.
ad List after two weeks.
Pr IR, if any, to continue till the next date of hearing. Certified copy as per rules.
a hy (SUSHIL KUMAR PALO) ad JUDGE M of rt kundan ou Digitally signed by KUNDAN SHARMA Date: 2018.03.23 06:58:04 C
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