Gauhati High Court
Page No.# 1/7 vs The Union Of India And 2 Ors on 23 March, 2021
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/7
GAHC010127092014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5337/2014
REGT.NO.101287162 GORDHAN LAL PALIWAL and 10 ORS.
2: REGT.NO.101287135 SUBRATA PAL
3: REGT.NO.101287126 BANAMALI BEHERA
4: REGT.NO.101286996 SAWRAJ SINGH
5: REGT.NO.101287171 SUMIT YADAV
6: REGT.NO.101287144 SUMIT KUMAR TA
7: REGT.NO.101287056 RAJEN KHATIWARA
8: REGT.NO.101287065 SAURABH KR. SHARMA
9: REGT.NO.101287001 PRAVEEN NAUTIYAL
10: REGT.NO.101287074 TARUN KUMAR
11: REGT.NO.101287038 ARJUN KOTWAL
ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
CAUSE OF ACTION
Page No.# 2/7
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSA
VERSUS
THE UNION OF INDIA and 2 ORS
THROUGH THE SECY. MINISTRY OF HOME AFFAIRS, NEW DELHI
2:THE DIRECTOR GENERAL
BSF
BLOCK NO.10
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NDRF
EAST BLOCK-7
LEVEL-7
R.K. PURAM
NEW DELHI-6
Advocate for the Petitioner : MRSP RAI
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : I.A.(Civil)/2207/2020
REGT. NO. 101287162 GORDHAN LAL PALIWAL AND 7 ORS
S/O RAM LAL PALIWAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
Page No.# 3/7
ASSAM
PIN-781017
2: REGT. NO.101287135 SUBRATA PAL
S/O MANINDRA NATH PAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
3: REGT. NO. 101287126 BANAMALI BEHERA
S/O RATNAMANI BEHERA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
4: REGT. NO. 101287056 RAJEN KHATIWARA
S/O DURGA BAHADUR KGATIWARA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
5: REGT.NO. 101287065 SAURABH KR. SHARMA
S/O PRAMOD KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
Page No.# 4/7
ASSAM
PIN-781017
6: REGT.NO. 101287001 PRAVENN NAUTIYA
S/O BRIJMOHAN NAUTIYAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
7: REGT.NO.101287074 TARUN KUMAR
S/O NARENDRA KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
8: REGT NO 101287038 ARJUN KOTWAL
S/O NAKESH KOTWAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
VERSUS
THE UNION OF INDIA AND 2 ORS
THROUGH THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI
2:DIRECTOR GENERAL
BORDER SECURITY FORCE
BLOCK NO. 10
Page No.# 5/7
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NATIONAL DISASTER RESPONSE FORCE
EAST BLOCK-07
LEVEL 7
R K PURAM
NEW DELHI-66
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR S SARMA appearing for THE UNION OF INDIA AND 2 ORS
Linked Case : I.A.(Civil)/306/2021
REGT.NO.101287162 GORDHAN LAL PALIWAL and 3 ORS.
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL DISASTER
RESPONESE FORCE AND HAVE A COMMON CAUSE OF ACTION
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSAM
2: REGT.NO.101287135 SUBRATA PAL
3: REGT.NO.101287056 RAJEN KHATIWARA
4: REGT.NO.101287074 TARUN KUMAR SHARMA
ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
CAUSE OF ACTION
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSAM
VERSUS
Page No.# 6/7
THE UNION OF INDIA and 2 ORS
THROUGH THE SECY. MINISTRY OF HOME AFFAIRS
NEW DELHI
2:THE DIRECTOR GENERAL
BSF
BLOCK NO.10
CGO COMPLEX
LODHI ROAD
NEW DELHI-3
3:DIRECTOR GENERAL
NDRF
EAST BLOCK-7
LEVEL-7
R.K. PURAM
NEW DELHI-66
------------
Advocate for : MR. R MAZUMDAR
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 2 ORS
Linked Case : I.A.(Civil)/1907/2017
THE UNION OF INDIA
VERSUS
REGT.NO.101287162 GORDHAN LAL PALIWAL and 12 ORS.
------------
Advocate for : MR.S SARMA
Advocate for : MRSP RAI appearing for REGT.NO.101287162 GORDHAN LAL
PALIWAL and 12 ORS.
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 23-03-2021 Both parties are duly represented.
Mr. S. Sarma, learned C.G.C. submits that he has received some fresh information and document which he wants to file by way of an affidavit.
The prayer is allowed.
However, taking note of the fact that this writ petition was filed on 29.09.2014, the court is inclined to grant only 7 (seven) days time from today to the respondent to file the affidavit, failing which the matter will be heard on the basis of the materials available on record.
List the matter on 08.04.2021.
JUDGE Comparing Assistant