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Bengal Presidency - Section

Section 61 in Bengal Excise Act, 1909

61. Penalty for attempt to commit offence.

- Whoever attempts to commit any offence [or aids or abets commission of any offence] [Inserted by section 11 of the Bengal Excise (Amendment) Act, 1979 (West Bengal Act No. 12 of 1979).] punishable under this Act. shall be liable to the punishment provided for such offence.