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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

(1)The chairperson and a full time member shall be entitled to following leave, namely :--
(a)earned leave at the rate of thirty days for every completed calendar year of service;
(b)casual leave, not exceeding eight days in a calendar year.