Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act] Union of India - Subsection Section 58(2)(c) in The Small Industries Development Bank Of India (General Regulations), 2000* (c)whether he is entitled to vote and the number of votes to which he is entitled in person or by proxy or as a duly authorised representative.