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State of Rajasthan - Section
Section 5 in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959
5. [ Rate of rent to be charged. [Substituted by Notification No. F 9 (234) Revune 6/07/21, dated 13.8.2009 (w.e.f. 2.1.1960).]
- Rent shall be charged at the following rates: -| Category | Rate per square meter per year |
| In towns and cities with population more than 3lacs | Rupee 1.00 |
| In towns, cities and villages with populationmore than 10,000 but less than 3 lacs | 75 paise |
| In towns, cities and villages with populationless than 10,000 | 50 paise] |