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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007

(1)Fixed Assets are stated at cost of acquisition inclusive on inward freight, duties and taxes and incidental and direct expenses related to acquisition. In respect of projects involving construction, related pre-operational expenses (including interest on loans for specific project prior to its completion), from part of the value of the assets capitalized.