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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(vii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(vii)Gram Panchayat may as per its requirement give orders to prescribed firms, for purchase or supply in next 6 months. In case material is not supplied within 15 days at prescribed rates, than concerned Panchayat may order for purchase/supply to any other listed suppliers.