Chattisgarh High Court
Sunil vs State Of Chhattisgarh 12 ... on 1 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9353 of 2018
Sunil Versus State Of Chhattisgarh
1
01-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi