Allahabad High Court
Nanda And 6 Ors. vs D.D.C. Sitapur And 4 Ors. on 9 May, 2022
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- WRIT - B No. - 109 of 2006 Petitioner :- Nanda And 6 Ors. Respondent :- D.D.C. Sitapur And 4 Ors. Counsel for Petitioner :- Ramesh Kumar Srivastava,Ramendra Kumar Counsel for Respondent :- C.S.C.,Awanish Kumar Upadhyay Hon'ble Jaspreet Singh,J.
None has appeared on behalf of the petitioners. The petition is of the year 2006.
Accordingly, the petition is dismissed for want of prosecution. Interim order if any stands discharged. Consigned to record.
Order Date :- 9.5.2022 ank