Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] Union of India - Subsection Section 166(c) in The Air Force Rules, 1969 (c)an officer commanding the air forces in the field may appoint any person subject to Act and serving under him to exercise the powers of a provost-marshal in relation to such air forces.
