Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 96 in Kolkata Municipal Corporation Building Rules, 2009 96. Means of Access. - No building shall be constructed on a plot if the width of the means of access to the site is less than 1.2 m 5.0 m.
