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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(6) in The Orissa State Transport Appellate Tribunal Rules, 1993

(6)File C shall contain-
(i)Table of contents;
(ii)Order-sheet;
(iii)Revision memo;
(iv)All the evidence recorded by the Tribunal;
(v)Parawise report;
(vi)Lists of documents admitted in evidence (along with documents);
(vii)Judgement or order.