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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(m)["principal display panel ", in relation to a package, means the total surface area of the package where the information required under these rules are to be given. This information could be given in the following manner:- [Substituted by G.S.R. 246(E), dated 5-4-1999 (w.e.f. 6-7-1999).]
(i)all the information could be grouped together and given at one place; or
(ii)the pre-printed information could be grouped together and given in one place; and
(iii)on line information grouped together in other place;]