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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(9) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(9)All obligations in respect of pension and other retirement benefits including provident fund. Superannuation and Gratuity to the employees, who have retired from the services of the Board before the effective date of transfer, shall be discharged by RVPN.