Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Haryana - Subsection Section 32(d) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (d)Shortage or loss of money which the employee is required to account for or any other money payable to Bank by the employee.
