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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994

(3)The Selection Committee shall prepare separate lists of candidates selected for each category of posts, arranged in order of seniority, and forward the same to the appointing authority.