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State of Rajasthan - Section

Section 3 in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

3. Prohibition of Manufactures, storage and sale of sub-standard compounded cattle feed, concentrates or mineral mixtures and without registration.

- After the expiry of a period of thirty days form the commencement of this order, no dealer shall manufacture, sell or/ and distribute in any manner compounded cattle feed, concentrates or mineral mixtures unless these are of B.I.S. specifications and unless such a dealer gets himself registered under this order.