Section 9 in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999
9. Preferential qualification.
- A candidates who has-(i)a preferential qualification mentioned in Rule 8, or(ii)served in the Territorial Army for a minimum period of two years, or(iii)obtained a 'B' Certificate of National Cadet Corps, shall other things being equal, be given preference in the matter of direct recruitment.
