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Madras High Court

V.Renganathan vs The Tamil Nadu State Highways on 16 June, 2025

Author: N.Anand Venkatesh

Bench: N. Anand Venkatesh

                                                                                       WP No. 27026 of 2014




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 16-06-2025

                                                         CORAM

                         THE HONOURABLE MR JUSTICE N. ANAND VENKATESH

                                             WP No. 27026 of 2014
                                                    AND
                                             WP NO. 27363 OF 2014
                1. V.Renganathan,
                S/o.Varadharajan, 216, Gandhi Bazaar,
                Gingee, Villupuram District

                                                                                       Petitioner(s)

                                                              Vs

                1. The Tamil Nadu State Highways
                Department,
                Rep. by Competent Authority,
                Villupuram, Villupuram District.

                2.The Assistant Divisional
                Engineer, Tamil Nadu State Highways
                Department, Gingee

                3.The Assistant Engineer
                Tamil Nadu State Highways
                (Building and Maintenance) Department,
                Valathi, Gingee Taluk, Villupuram District.

                4.The Deputy Superintendent of
                Police, Gingee




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 19/06/2025 05:22:36 pm )
                                                                                      WP No. 27026 of 2014



                5.The Tahsildar,
                Gingee, Villupuram District.

                6.General Public of Gingee
                Rep. by V.Sakthirajan, Advocate,
                S/o.Veerasamy,
                Vasudevan Street,
                Periyaagram, Gingee

                7.S.Baskariah
                Advocate Commissioner,
                Viji Nainar Complex, Villupuram Road,
                Gingee

                8.The Sheristradar,
                The Principal District Munsif Court,
                Gingee.

                                                                                      Respondent(s)

                                               WP No. 27363 of 2014
                1. P.Manimaran
                S/o.Pandian,
                Vasudevan Street,
                Periya Agaram, Gingee

                                                                                      Petitioner(s)

                                                             Vs
                1. National Highways Authority
                of India, Rep. by its Project Officer,
                Villupuram

                2.The Tamilnadu State Highways
                Department
                rep. by its Divisional Engineer (Highways)



https://www.mhc.tn.gov.in/judis             ( Uploaded on: 19/06/2025 05:22:36 pm )
                                                                                    WP No. 27026 of 2014



                Buildings and Maintenance, Villupuram,
                Villupuram District

                3.The Assistant Divisional
                Engineer (Highways)
                Buildings and Maintenance Department,
                Tamilnadu State Highways Department,
                Gingee

                4.The Assistant Engineer
                Tamilnadu State Highways
                (Building and Maintenance) Department,
                Valathi, Gingee Taluk, Villupuram District

                5.The Tahsildar
                Gingee, Villupuram District

                6.The Executive Officer
                Selection Grade Town Panchayat, Gingee

                7.General Public of Gingee
                rep. by
                V.Sakthirajan, Advocate,
                S/o.Veerasamy, Vasudevan Street,
                Periyaagram, Gingee

                8.The Sheristradar
                The Principal District Munsif Court,
                Gingee

                                                                                    Respondent(s)
                                              WP No. 27026 of 2014

                PRAYER
                Forbearing the respondents from any manner interfering and fixing the
                boundaries of State Highways bearing Survey No.25, Sakarapuram Village



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 19/06/2025 05:22:36 pm )
                                                                                         WP No. 27026 of 2014



                without measuring the properties of the petitioner comprised in Survey
                Nos.163/ 1 to 3, 163/5, 163/5A and 163/6A situated at Sakarapuram Village,
                Gingee as if he has encroached the State Highways comprised in Survey No.25,
                Sakarapuram Village, Gingee Taluk in terms of the order dated 24.9.2014 made
                in O.S.No.57 of 2010 on the file of Additional District Munsif Court, Gingee.

                                                 WP No. 27363 of 2014
                PRAYER
                Calling for the records relating to the proceedings dated 01.10.2014 made in Na.
                                                         rd
                Ka.No.459/2014/A1 passed by the 3 respondent and quash the same and
                forbearing the respondents 1 to 6 from any manner cutting and removing the
                trees comprised in Survey No.18, 19, 25, 28, 34, 35, 39, 69, 70, 83, 84 and 91
                situated at Sakarapuram Village, Gingee, Villupuram District either by
                themselves in terms of the instructions given by the learned Additional District
                Munsif, Gingee in O.S.No.57 of 2010 on the file of Additional District Munsif
                Court, Gingee

                                            WP Nos. 27026 & 27363 of 2014

                                  For Petitioner:        Mr.G.Ethirajulu
                                  For Respondent(s):     Mr.V.R.Appaswamee for R6
                                                         Mr.E.Vijay Anand
                                                         Additional Government Pleader for R1-3
                                                         Mr.Leonard Arul Joseph Selvam for R4


                                                  COMMON ORDER

When the matter is taken up for hearing, it is brought to the notice of this Court that the issue has been dealt with by this Court in W.P.Nos.27243 to 27545 of 2014, dated 05.06.2023.

2. Thus, the writ petitions are disposed of on the terms of W.P.Nos.27243 https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/06/2025 05:22:36 pm ) WP No. 27026 of 2014 to 27545 of 2014, dated 05.06.2023. No costs. Consequently, the connected miscellaneous petitions, if any, are closed.

16-06-2025 gd Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No WP No. 27026 of 2014 To

1.The Tamil Nadu State Highways Department, Rep. by Competent Authority, Villupuram, Villupuram District.

2.The Assistant Divisional Engineer, Tamil Nadu State Highways Department, Gingee

3.The Assistant Engineer Tamil Nadu State Highways (Building and Maintenance) Department, Valathi, Gingee Taluk, Villupuram District.

4.The Deputy Superintendent of Police, Gingee

5.The Tahsildar, Gingee, Villupuram District.

6.General Public of Gingee Rep. by V.Sakthirajan, Advocate, S/o.Veerasamy, Vasudevan Street, https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/06/2025 05:22:36 pm ) WP No. 27026 of 2014 Periyaagram, Gingee

7.S.Baskariah Advocate Commissioner, Viji Nainar Complex, Villupuram Road, Gingee

8.The Sheristradar, The Principal District Munsif Court, Gingee.

WP No. 27363 of 2014

To

1.National Highways Authority of India, Rep. by its Project Officer, Villupuram

2.The Tamilnadu State Highways Department rep. by its Divisional Engineer (Highways) Buildings and Maintenance, Villupuram, Villupuram District

3.The Assistant Divisional Engineer (Highways) Buildings and Maintenance Department, Tamilnadu State Highways Department, Gingee

4.The Assistant Engineer Tamilnadu State Highways (Building and Maintenance) Department, Valathi, Gingee Taluk, Villupuram District

5.The Tahsildar Gingee, Villupuram District https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/06/2025 05:22:36 pm ) WP No. 27026 of 2014

6.The Executive Officer Selection Grade Town Panchayat, Gingee

7.General Public of Gingee rep. by V.Sakthirajan, Advocate, S/o.Veerasamy, Vasudevan Street, Periyaagram, Gingee

8.The Sheristradar The Principal District Munsif Court, Gingee https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/06/2025 05:22:36 pm ) WP No. 27026 of 2014 N.ANAND VENKATESH J.

gd WP No. 27026 of 2014 AND WP NO. 27363 OF 2014 16-06-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/06/2025 05:22:36 pm )