Himachal Pradesh High Court
Dr. Satish Kumar Mahajan vs State Of H.P. & Others on 7 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Satish Kumar Mahajan versus State of H.P. & others .
CWP No. 8390 of 2021 07.03.2022 Present: Mr. Dheeraj K. Verma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Issue notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General, accepts notice for the respondents. He prays for and is granted four weeks' time to file reply.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 7, 2022 (hemlata) ::: Downloaded on - 08/03/2022 20:11:33 :::CIS