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Himachal Pradesh High Court

Dr. Satish Kumar Mahajan vs State Of H.P. & Others on 7 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Dr. Satish Kumar Mahajan versus State of H.P. & others .

CWP No. 8390 of 2021 07.03.2022 Present: Mr. Dheeraj K. Verma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.

Issue notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General, accepts notice for the respondents. He prays for and is granted four weeks' time to file reply.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 7, 2022 (hemlata) ::: Downloaded on - 08/03/2022 20:11:33 :::CIS