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[Cites 0, Cited by 0] [Section 27B(2)] [Section 27B] [Entire Act]

State of Tamilnadu - Subsection

Section 27B(2)(c) in Chennai City Municipal Corporation Act, 1919

(c)the representation in such Committees of the Government of India and the State Government and of such organisations and institutions as may be deemed necessary for carrying out the functions assigned to such Committee;