Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Kerala - Subsection Section 51(4) in Kerala Agricultural University Act, 1971 (4)Subject to the provisions of sub-section (1) and (3) the procedure to be followed for making, amending or repealing ordinances, shall be prescribed by the Statutes.
