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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(35) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(35)The recipient institution should bind itself to abide by the terms and conditions of the grants and to refund the entire amount of the grant with interest thereon (or a sum specified) in the case it fails to comply with the conditions and terms of the grant.