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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(a) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(a)the repayment of debts including interest charges thereto incurred by the University for the purposes of this Ordinance and the Statutes, Ordinances, Regulations and Rules made thereunder;