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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(8)(a) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(a)The employer may appoint a public servant or a legal practitioner, to be known as the presenting officer, to present its case before the Tribunal.